High Courts14 Sept 2012Allowed
Dile Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0146
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 865 of 1,570
High Courts14 Sept 2012
Shimla Education Society and Trust Vs State of Himachal Pradesh and Others Laureate Educational Society, Bharari, Shimla Vs State of Himachal Pradesh, Director, Medical Education and Research, Himachal Pradesh, Shimla and Shivalik Education Welfare Society, Chhibar Complex, Kamla Nagar, Sanjauli, Shimla-6
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0055
High Courts14 Sept 2012Dismissed
Shri K.R. Verma Vs Shri Rajinder Singh and Others Sh. Rajinder Singh, Smt. Meera Devi, Smt. Pushpa Devi and Smt. Radha Devi Vs Sh. K.R. Verma, Sh. Devender Singh, Smt. Santosh and Smt. Krishna Devi
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0054
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(4)Himachal Pradesh Land Revenue Act, 1954 — Section 107Registration Act, 1908 — Section 17, 17(1)(b), 49
High Courts14 Sept 2012
Mohan Lal Vs Himachal Pradesh State Electricity Board Limited and Executive Engineer, HPSEBL
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0053
High Courts14 Sept 2012Allowed
Court on Its Own Motion Vs The Chief Secretary to the Govt. of H.P. Shimla and Others Rutesh Kumar and In Re. Court on its own motion Vs The Chief Secretary to the Government of Himachal Pradesh, Shimla-171002 (H.P.) and Others
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0052
High Courts14 Sept 2012
Sh. Kapil Nayyar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0046
High Courts14 Sept 2012
Sanjay Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0045
Constitution of India, 1950 — Article 14, 16
High Courts14 Sept 2012
Nek Mohammed Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0044
Constitution of India, 1950 — Article 14, 16
High Courts14 Sept 2012
Jeevan Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0043
Constitution of India, 1950 — Article 14, 16
High Courts14 Sept 2012
Ganesh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0042
Constitution of India, 1950 — Article 14, 16
High Courts14 Sept 2012
Ramesh Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0041
Constitution of India, 1950 — Article 14, 16
High Courts14 Sept 2012
Chain Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0040
Constitution of India, 1950 — Article 14, 16
High Courts14 Sept 2012
Mohinder Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0039
Constitution of India, 1950 — Article 14, 16
High Courts14 Sept 2012Dismissed
Duni Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 161, 438Penal Code, 1860 (IPC) — Section 306
High Courts14 Sept 2012
Avinash Chopra Vs Mohan Singh Minhas and Sanjeev Kumar
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 311, 319, 482Penal Code, 1860 (IPC) — Section 500
High Courts13 Sept 2012Dismissed
Shri Jai Prakash Gupta Vs Smt. Manorma Gupta
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0082
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 45, 73Hindu Marriage Act, 1955 — Section 24
High Courts13 Sept 2012
Yamuna Dass @ Jamna Dass, through his General Power of Attorney Sh. Joginder Singh Vs Kartar alias Kartar Chand and Others
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0080
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts13 Sept 2012Dismissed
State of Himachal Pradesh Vs Sanjay Guleria alias Sanju
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 307, 333, 452
High Courts13 Sept 2012Dismissed
State of Himachal Pradesh Vs Dev Raj
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0070
Penal Code, 1860 (IPC) — Section 302
High Courts13 Sept 2012Dismissed
Vikram Singh Vs State of Himachal Pradesh State of Himachal Pradesh Vs Fauja Ram and Others
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 313, 374(II), 378(3)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307