High Courts29 Jan 2026Disposed Of
Ramesh Kumar Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1482
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 67 of 1,571
High Courts29 Jan 2026Disposed Of
Etesh Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1481
High Courts29 Jan 2026Disposed Of
Kamlesh Kumar Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1480
High Courts28 Jan 2026Disposed Of
Thakur Alka Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1484
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Indian Penal Code, 1860-Section 420, 465, 467, 468, 471
High Courts28 Jan 2026Disposed Of
Reeta Devi Vs State Of HP And Another
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1483
High Courts23 Jan 2026Disposed Of
Satish Kumar Vs Punjab National Bank And Another
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1479
High Courts23 Jan 2026Disposed Of
Khumbiya Ram Vs H.P. State Co-Operative Agriculture & Rural Development Bank
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1478
High Courts23 Jan 2026Dismissed
Ravi @ Mirgi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1477
Indian Penal Code, 1860-Section 34, 294, 302, 394Code Of Criminal Procedure, 1973-Section 174
High Courts23 Jan 2026Disposed Of
Inder Singh Vs Tej Ram Sharma
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1476
High Courts23 Jan 2026Dismissed
Roshan Lal @ Vicky Don Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1475
Constitution Of India, 1950-Article 21Narcotic Drugs And Psychotropic Substances Act, 1985-Section 19, 20, 21, 22, 24, 27A, 29, 37, 37(1)(b), 37(1)(b)(ii)Code Of Criminal Procedure, 1973-Section 439
High Courts21 Jan 2026Disposed Of
Ishwar Bharti Vs Devinder Kumar & Anr
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1474
High Courts19 Jan 2026Disposed Of
Sukhwinder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1473
High Courts16 Jan 2026Disposed Of
Vijay Kumar Negi Vs Rahul Huddone
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1470
High Courts16 Jan 2026Dismissed
Aalok Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1469
Bharatiya Nyaya Sanhita, 2023-Section 318(4), 319(2)Code Of Criminal Procedure, 1973-Section 438
High Courts16 Jan 2026Disposed Of
Jagdish Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1468
Constitution Of India, 1950-Article 21Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20, 20(b), 21, 25, 27A, 29, 35, 37, 54
High Courts09 Jan 2026Dismissed
Madhu Tomar Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 01 SHI CK 2772
Constitution of India-Article 245, 73, 162, 309, 77, 226, 14, 16, 311Himachal Pradesh Civil Services Contributory Pension Rules, 2006CCS (Pension) Rules, 1972-Rule 2, 13, 14, 17, 19
High Courts09 Jan 2026
Richa Sharma Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 01 SHI CK 2757
High Courts09 Jan 2026
Deepika Jain Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 01 SHI CK 2755
Constitution of India-Articles 14, 16, 21, 39 (d), 300-AGrant-in-Aid to Parent Teachers Association Rules, 2006-Rule 2 (e), 6, 7, 8
High Courts09 Jan 2026Allowed
State Of Himachal Pradesh & Ors. Vs Yog Raj & Ors.
High Court Of Himachal Pradesh · (2026) 01 SHI CK 2770
Recruitment and Promotion Rules dated 28.12.1973Recruitment and Promotion Rules for the post of Physical Education Teachers, notified on 10.01.2011-Rule 7, 10, 18Right of Children to Free and Compulsory Education Act, 2009-Section 23
High Courts09 Jan 2026
Surinder Kumar Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 01 SHI CK 2778