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High Court Of Himachal Pradesh judgments

31,399 judgments · page 571 of 1,570

High Courts16 Feb 2018

Seema. Vs State of H.P.

High Court Of Himachal Pradesh · (2018) 02 SHI CK 0009

Code of Criminal Procedure, 1973, Section 438, Section 164 - Direction for grant of bail to person apprehending arrest - Recording of confessions and statementsIndian Pena
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High Courts09 Feb 2018

Chanchal Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2018) 02 SHI CK 0016

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 420, S
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High Courts02 Feb 2018

Narender Kumar Vs State of H.P. and others.

High Court Of Himachal Pradesh · (2018) 184 AIC 745

Indian Penal Code, 1860, Section 363, Section 366, Section 120(b) - Punishment for kidnapping - Kidnapping, abducting or inducing woman to compel her marriage, etc - Conce
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High Courts22 Jan 2018Disposed Of

Surender Kalta Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) 1 CurCriR 567

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420, 506Scheduled Caste and Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 420, 506
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High Courts22 Jan 2018Disposed off

Devya Dhingra Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) LatestHLJ 369 (HP) : (2018) 5 RCRCriminal 147 : (2018) 2 SimLC 601

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 420, S
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High Courts22 Jan 2018Disposed off

Surender Kalta Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) 01 SHI CK 0042

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 420, S
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High Courts22 Jan 2018Disposed off

Goverdhan Singh Vs Ashok Kumar

High Court Of Himachal Pradesh · (2019) ACD 312 : (2018) 2 NIJ 760

Code of Criminal Procedure, 1973, Section 397, Section 401 - Calling for records to exercise powers of revision - High Courts powers of revisionNegotiable Instruments Act,
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High Courts22 Jan 2018Disposed off

Mandeep Kumar Vs State o f H.P.

High Court Of Himachal Pradesh · (2018) 184 AIC 738

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailNarcotic Drugs and Psychotropic Substances Act, 1985, Section
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High Courts19 Jan 2018Disposed Of

Narinder Singh Vs Rajesh Sharma

High Court Of Himachal Pradesh · (2018) 2 BC 24 : (2018) 2 NIJ 769

Code Of Criminal Procedure, 1973 — Section 374, 397, 401Negotiable Instruments Act, 1881 — Section 138, 147
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High Courts19 Jan 2018Disposed off

Manoj Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) 01 SHI CK 0035

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 376, S
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High Courts19 Jan 2018Disposed off

Javed Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) 01 SHI CK 0034

Code of Criminal Procedure, 1973, Section 439, Section 154 - Special powers of High Court or Court of Session regarding bail - Information in cognizable casesIndian Penal
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High Courts19 Jan 2018Disposed off

Rattni Devi Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) 01 SHI CK 0030

Code of Criminal Procedure, 1973, Section 164, Seciton 439 - Recording of confessions and statementsIndian Penal Code, 1860, Section 376 - Pu
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High Courts19 Jan 2018Disposed off

Narinder Singh Vs Rajesh Sharma

High Court Of Himachal Pradesh · (2018) 01 SHI CK 0029

Code of Criminal Procedure, 1973, Section 397, Section 401, Section 374 - Calling for records to exercise powers of revision - High Courts powers of revision - Appeals fro
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High Courts19 Jan 2018Disposed off

Ram Pal Vs State of H.P.

High Court Of Himachal Pradesh · (2018) 01 SHI CK 0028

Code of Criminal Procedure, 1973, Section 438 - Direction for grant of bail to person apprehending arrestIndian Penal Code, 1860, Section 376, Sectio
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