High Courts14 Dec 2018Disposed Off
Shadi Lal Sharma Vs Reserve Bank Of India And Others
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0012
Reserve Bank of India Act, 1934 — Section 58(2), 58(4)Constitution of India 1950 — Article 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 544 of 1,570
High Courts13 Dec 2018Dismissed
Subhash Mahajan Vs Land Acquisition Collector And Another
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0011
Land Acquisition Act, 1894 — Section 4, 4(1)Code of Civil Procedure, 1908 — Order 41 Rule 27
High Courts12 Dec 2018Disposed Off
Savitri Devi Vs Ramu (Deceased) Through Lr’s Karnail Singh And Ors
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0010
Code of Civil Procedure, 1908 — Order 6 Rule 17
High Courts11 Dec 2018Disposed Off
Ramesh Chand Vs Mahender Singh And Others
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0009
Representation of the People Act, 1951 — Section 82, 86(1), 86(4), 87
High Courts11 Dec 2018Dismissed
Naveen Kumar & Ors Vs State Of Himachal Pradesh & Anr
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0008
Indian Penal Code, 1860 — Section 120B, 380, 447, 448, 452, 453Code of Criminal Procedure, 1973 — Section 156(3), 197Panchayati Raj Act, 1994 — Section 19, 37, 41
High Courts10 Dec 2018Dismissed
Tulsa Singh Vs Abinash Chander & Ors
High Court Of Himachal Pradesh · AIR 2019 HP 19
Himachal Pradesh Tenancy And Land Reforms Act, 1972 — Section 104Code Of Civil Procedure, 1908 — Section 11
High Courts10 Dec 2018Disposed Off
Dharam Singh Vs Pawna Devi And Others
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0007
High Courts10 Dec 2018Dismissed
Naresh Kumar Vs Reena Kumari
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0006
Code of Criminal Procedure, 1973 — Section 362
High Courts07 Dec 2018Disposed Of
Digvijay Chandra Vs Ambrish Vijay Rohal
High Court Of Himachal Pradesh · (2019) ACD 127
Negotiable Instruments Act, 1881 — Section 138, 139, 143, 147Code Of Criminal Procedure, 1973 — Section 258, 264, 320, 357(3), 397, 401, 431, 482Indian Penal Code, 1860 — Section 64
High Courts07 Dec 2018Dismissed
Pr. Commissioner Of Income Tax And Ors Vs M/s H.P. Excise & Taxation Technical Service Agency And Ors
High Court Of Himachal Pradesh · (2019) 306 CurTR 1 : (2019) 414 ITR 539 : (2019) 1 SimLC 165 : (2019) 260 Taxman 302
Society Registration Act, 1860 — Section 20Himachal Pradesh VAT Act, 2005 — Section 34, 34(2)Income Tax Act, 1961 — Section 2(24), 2(24)(i), 2(31), 4, 12AA, 147, 148
High Courts05 Dec 2018Dismissed
Rajesh Thakur Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2019) 1 SimLC 82
Constitution Of India, 1950 — Article 14Himachal Pradesh Minor Minerals (Concession) And Minerals (Prevention Of Illegal Mining Transportation And Storage) Rules, 2015 — Rule 7, 67
High Courts05 Dec 2018Partly Allowed
Balak Ram And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2019) 1 RCRCriminal 849 : (2019) 1 SimLC 94
Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 323, 326A, 357, 442, 448, 452, 504, 506Code Of Criminal Procedure, 1973 — Section 161, 164, 313Evidence Act, 1872. — Section 32(1)
High Courts05 Dec 2018Disposed Off
Smt. Bimla Devi Vs Smt. Tihnu Devi
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0005
Code of Civil Procedure, 1908 — Section 151, Order 6 Rule 17
High Courts05 Dec 2018Allowed
Gorkha Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 2 CriCC 461 : (2019) 1 SimLC 128
Protection of Children from Sexual Offences Act, 2012 — Section 5(m), 5(n), 8Code of Civil Procedure, 1908 — Section 161, 164, 173Indian Penal Code, 1860 — Section 342, 376(2)(g), 506
High Courts04 Dec 2018Disposed Of
Inder Singh Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2019) 1 SimLC 149
Constitution Of India, 1950 — Article 226Punjab Motor Vehicles Act, 1988 — Section 88, 88(1), 88(5), 88(6), 99
High Courts04 Dec 2018Disposed Off
Shakuntla Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0002
Code of Civil Procedure, 1908 — Section 161, 173, 439Indian Penal Code, 1860 — Section 120B, 201, 302
High Courts03 Dec 2018Allowed
M/s Sriram Traders Vs M/S Abhishek Traders & Anr
High Court Of Himachal Pradesh · (2019) 1 NIJ 24 : (2019) 1 NIJ 536
Negotiable Instruments Act, 1881 — Section 138
High Courts03 Dec 2018Dismissed
Executive Director (Pers), Himachal Pradesh State Electricity Board Limited And Another Vs M/S Virgo Aluminum Ltd
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0004
High Courts03 Dec 2018Disposed Off
Rahul Vs State of Himachal Pradesh and Other
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0001
High Courts30 Nov 2018Dismissed
Des Raj Rana Vs Sumer Nath
High Court Of Himachal Pradesh · (2019) 1 RCR(Rent) 246
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14