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High Court Of Himachal Pradesh judgments

31,399 judgments · page 491 of 1,570

High Courts19 Feb 2020Dismissed

Prem Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 02 SHI CK 0005

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 21, 29Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 302, 341, 342, 354, 379, 407, 408, 457, 511
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High Courts07 Feb 2020Allowed

Chet Ram Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 02 SHI CK 0002

Code Of Criminal Procedure, 1973 — Section 439Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 20Himachal Pradesh Excise Act, 2011 — Section 39(1)A
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High Courts07 Feb 2020Allowed

Sandeep Sharma Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 02 SHI CK 0001

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 354, 354A, 451, 506Protection Of Children From Sexual Offences Act, 2012 — Section 8
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High Courts10 Jan 2020Allowed

Varun Khari Vs State Of H.P. And Others

High Court Of Himachal Pradesh · (2020) 01 SHI CK 0059

Himachal Pradesh State Commission For Women Act, 1996 — Section 3, 10, 10(1), 10(1)(f), 11, 12Orissa State Commission For Women Act, 1993 — Section 10, 10(1)(d)
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High Courts09 Jan 2020Allowed

Hari Ram Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 01 SHI CK 0058

Code Of Criminal Procedure, 1973 — Section 154, 164, 439Prohibition Of Child Marriage Act, 2006 — Section 9, 10, 11Protection Of Children From Sexual Offences Act, 2012 — Section 4
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High Courts08 Jan 2020Allowed

Rajwant Kaur Vs State Of H.P.

High Court Of Himachal Pradesh · (2020) 01 SHI CK 0051

Code Of Criminal Procedure, 1973 — Section 439Negotiable Instruments Act, 1881 — Section 138
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High Courts08 Jan 2020Allowed

Rajwant Kaur Vs State of H.P.

High Court Of Himachal Pradesh · (2020) 01 SHI CK 0048

Code Of Criminal Procedure, 1973 — Section 439Negotiable Instruments Act, 1881 — Section 138
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High Courts08 Jan 2020Allowed

Anil Kumar Vs State Of H.P.

High Court Of Himachal Pradesh · (2020) 01 SHI CK 0047

Code Of Criminal Procedure, 1973 — Section 439Negotiable Instruments Act, 1881 — Section 138
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