High Courts05 Jan 2021Disposed Of
Prateek Tiwari And Others Vs Kirti Tiwari And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0251
Code Of Criminal Procedure, 1973 — Section 482Hindu Marriage Act, 1955 — Section 13B
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 360 of 1,570
High Courts05 Jan 2021Disposed Of
Inder Singh Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0250
High Courts05 Jan 2021Allowed
Baldev Kumar Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0249
Code Of Criminal Procedure, 1973 — Section 320, 482Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)r, 3(1)sIndian Penal Code, 1860 — Section 506
High Courts05 Jan 2021Disposed Of
Rakesh Ahuja Vs Bimla & Another
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0248
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2
High Courts05 Jan 2021Dismissed
Gram Panchayat Bali Koti Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0247
Constitution Of India, 1950 — Article 14, 19, 21, 48AUttar Pradesh Panchayat Raj (Amendment) Act, 1994 — Section 3, 3(2), 4, 120(1), 140
High Courts05 Jan 2021Dismissed
Basti Ram Vs H.P. State Election Commission & Ors
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0246
Constitution Of India, 1950 — Article 226Himachal Pradesh Panchayati Raj (General ) Rules, 1997 — Rule 21Himachal Pradesh Panchayati Raj (Election) Rules, 1994 — Rule 15, 18, 18(5), 19, 20
High Courts05 Jan 2021Dismissed
Karam Chand Vs Paras Ram
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0245
Limitation Act, 1963 — Article 135, 136Code Of Civil Procedure, 1908 — Section 47, 115, Order 21 Rule 35, Order 26 Rule 9
High Courts05 Jan 2021Dismissed
State Of Himachal Pradesh Vs Ajay Kumar
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0244
Code Of Criminal Procedure, 1973 — Section 154, 164, 313, 378(3)Indian Penal Code, 1860 — Section 354, 451, 506Protection Of Children From Sexual Offences Act, 2012 — Section 11
High Courts05 Jan 2021Dismissed
Gram Panchayat Bandli Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0216
Constitution Of India, 1950 — Article 14, 19, 21, 48AUttar Pradesh Panchayat Raj (Amendment) Act, 1994 — Section 3, 4, 35, 120(1), 140
High Courts05 Jan 2021Disposed Of
Suresh Kumar And Anr Vs Kushal Singh And Ors
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0095
Code Of Civil Procedure, 1908 — Section 100, Order 23 Rule 3
High Courts05 Jan 2021Disposed Of
Gurmeet Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0094
Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 307, 323, 325, 363, 379, 399, 402, 419, 504, 506Arms Act, 1959 — Section 25
High Courts05 Jan 2021Disposed Of
Subhash Chander Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0093
High Courts05 Jan 2021Disposed Of
Madan Lal Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0092
Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 2(1)
High Courts05 Jan 2021Dismissed
Kuldeep Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0091
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Jan 2021Disposed Of
Kanshi Ram Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0090
Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 2(1)
High Courts05 Jan 2021Disposed Of
Sondei Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0089
High Courts05 Jan 2021Disposed Of
Surender Kumar Vashisth Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0088
Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 2(1)
High Courts05 Jan 2021Disposed Of
Ludhar Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0087
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 323, 354, 354A, 354B, 452, 504, 506Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts05 Jan 2021Disposed Of
Lekh Raj Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0086
Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 2(1)
High Courts05 Jan 2021Disposed Of
Vinod Kumar Vs HPSEBL And Another
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0085
Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 2(1)