High Courts02 Apr 1953Allowed
Halayudh and Another Vs Tek Chand and Others
High Court Of Himachal Pradesh · AIR 1953 HP 85
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25, 11
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
32,528 judgments · page 1,619 of 1,627
High Courts01 Apr 1953Allowed
Mt. Santokhu and Another Vs The State
High Court Of Himachal Pradesh · AIR 1953 HP 82
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2Mandi Land Revenue Regulation, 1975 — Section 19
High Courts30 Mar 1953Dismissed
Japhu and Others Vs Parshottam Ram and Others
High Court Of Himachal Pradesh · AIR 1953 HP 84
High Courts28 Mar 1953Dismissed
Narotam Vs Sardaru and Another
High Court Of Himachal Pradesh · AIR 1953 HP 122
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100
High Courts26 Mar 1953Allowed
Saju Vs The Union of India (UOI)
High Court Of Himachal Pradesh · AIR 1953 HP 81
Transfer of Immovable Property Regulation, 1975 — Section 3, 3(2)
High Courts24 Mar 1953Dismissed
Chanchal Ram and Others Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · AIR 1953 HP 79
Evidence Act, 1872 — Section 101, 102, 103General Clauses Act, 1897 — Section 6Himachal Pradesh (Application of Laws) Order, 1948 — Section 7(1)
High Courts09 Mar 1953
Sant Ram Vs The State
High Court Of Himachal Pradesh · AIR 1953 HP 105
Criminal Procedure Code, 1898 (CrPC) — Section 164, 211, 211(1), 213, 225Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 302, 380, 392
High Courts15 Jan 1953Allowed
State of Himachal Pradesh Vs Lalchand Shahi
High Court Of Himachal Pradesh · AIR 1953 HP 75
Arbitration Act, 1940 — Section 34
High Courts15 Jan 1953Dismissed
Devi Ram and Another Vs Murli and Others
High Court Of Himachal Pradesh · AIR 1953 HP 89
Civil Procedure Code, 1908 (CPC) — Section 115, 9Punjab Tenancy Act, 1887 — Section 14, 77(3)
High Courts10 Jan 1953Dismissed
Dhingroo Mall Vs The Financial Commr. and Another
High Court Of Himachal Pradesh · AIR 1953 HP 74
Constitution of India, 1950 — Article 226Punjab Land Revenue Act, 1887 — Section 16
High Courts07 Jan 1953Allowed
State of Himachal Pradesh Vs Chamba Valley Transport Ltd.
High Court Of Himachal Pradesh · AIR 1953 HP 77
Constitution of India, 1950 — Article 132(1), 19
High Courts26 Dec 1952Dismissed
Kanhu Vs Sangat Ram and Another
High Court Of Himachal Pradesh · AIR 1953 HP 72
High Courts26 Dec 1952Dismissed
Budhe Ram Vs Hira and Others
High Court Of Himachal Pradesh · AIR 1953 HP 52
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14, Order 7 Rule 18, 100, 101Evidence Act, 1872 — Section 21, 65, 89
High Courts24 Dec 1952Allowed
Thunthi and Others Vs Dhani Ram
High Court Of Himachal Pradesh · AIR 1953 HP 66
Evidence Act, 1872 — Section 114, 48
High Courts20 Dec 1952Dismissed
Mt. Brikmu and Another Vs Jodha
High Court Of Himachal Pradesh · AIR 1953 HP 73
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1
High Courts02 Dec 1952Dismissed
Surat Ram Vs Mt. Nardu and Another
High Court Of Himachal Pradesh · AIR 1953 HP 50
Evidence Act, 1872 — Section 101, 103Guardians and Wards Act, 1890 — Section 25
High Courts27 Nov 1952Dismissed
Indira Debi Vs Ganga Ram Munshi Ram and Another
High Court Of Himachal Pradesh · AIR 1953 HP 60
Constitution of India, 1950 — Article 227East Punjab Urban Rent Restriction Act, 1949 — Section 13Limitation Act, 1908 — Section 3
High Courts24 Nov 1952Dismissed
Nandu Ram Vs Jagannath Parshotam Das and Another
High Court Of Himachal Pradesh · AIR 1953 HP 55
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 6
High Courts24 Nov 1952Dismissed
Hazari Lal Bhanna Mal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · AIR 1953 HP 41
Constitution of India, 1950 — Article 14, 19(1)Evidence Act, 1872 — Section 60, 78, 78(2)
High Courts31 Oct 1952Dismissed
Bhajnu Vs Raiya
High Court Of Himachal Pradesh · AIR 1953 HP 59
Constitution of India, 1950 — Article 227Punjab Tenancy Act, 1887 — Section 5(1), 8, 84