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High Court Of Himachal Pradesh judgments

31,296 judgments · page 1,510 of 1,565

High Courts11 Jun 1976Dismissed

Onkar Nath Vs Ved Viyas

High Court Of Himachal Pradesh · (1977) ShimLC 231

Civil Procedure Code, 1908 (CPC) — Section 151East Punjab Urban Rent Restriction Act, 1949 — Section 13, 16
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High Courts08 Jun 1976Dismissed

Ran Singh Vs Sagar Chand

High Court Of Himachal Pradesh · AIR 1977 HP 21 : (1977) ShimLC 105

East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3)Transfer of Property Act, 1882 — Section 106, 111, 113
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High Courts26 May 1976Dismissed

Khyali Ram etc. Vs Mast Ram etc.

High Court Of Himachal Pradesh · AIR 1977 HP 41 : (1976) 5 ILR HP 391

Civil Procedure Code, 1908 (CPC) — Section 144Punjab Village Common Lands (Regulation) Act, 1961 — Section 2
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High Courts24 May 1976Allowed

State of Himachal Pradesh Vs Ishwar Chand

High Court Of Himachal Pradesh · (1976) 5 ILR HP 428

Constitution of India, 1950 — Article 132, 134, 134(1)Criminal Procedure Code, 1973 (CrPC) — Section 197, 438, 439Defence and Internal Security of India Act, 1971 — Section 12
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High Courts24 May 1976Allowed

State of Himanchal Pradesh Vs Ishwar Chand

High Court Of Himachal Pradesh · (1977) ShimLC 188

Constitution of India, 1950 — Article 132, 134Criminal Procedure Code, 1973 (CrPC) — Section 197, 438, 439Defence and Internal Security of India Act, 1971 — Section 12
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