High Courts30 Jun 1977Dismissed
K.L. Beakta and Another Vs The State of H.P. etc.
High Court Of Himachal Pradesh · (1977) 6 ILR HP 294
Constitution of India, 1950 — Article 320(3)Himachal Pradesh Tehsildari Rules, 1953 — Rule 5
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,296 judgments · page 1,505 of 1,565
High Courts28 Jun 1977
Kesru and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1978) CriLJ 297 : (1977) ShimLC 436
Criminal Procedure Code, 1973 (CrPC) — Section 435, 439, 561APenal Code, 1860 (IPC) — Section 379, 449
High Courts28 Jun 1977Dismissed
Tralok Chand and Another Vs Arjun Singh and Others
High Court Of Himachal Pradesh · AIR 1978 HP 2 : (1977) 6 ILR HP 365
Civil Procedure Code, 1908 (CPC) — Section 9Himachal Pradesh Urban Rent Control Act, 1971 — Section 4Transfer of Property Act, 1882 — Section 116
High Courts23 Jun 1977
Shyam Lal, etc. Vs Sultan Singh, etc.
High Court Of Himachal Pradesh · AIR 1977 HP 92 : (1977) ShimLC 401
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1, 113
High Courts23 Jun 1977Allowed
Smt. Savitri Devi Vs Hira Lal
High Court Of Himachal Pradesh · AIR 1977 HP 91 : (1977) 6 ILR HP 310
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2)
High Courts21 Jun 1977Allowed
Smt. Ved Prabha Vs Kanchan Lal and Others
High Court Of Himachal Pradesh · AIR 1977 HP 96 : (1977) 6 ILR HP 308
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 9
High Courts20 Jun 1977Allowed
Smt. Ram Piari Vs Shri Amar Singh and Others
High Court Of Himachal Pradesh · AIR 1978 HP 22 : (1977) ShimLC 384
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 23 Rule 1
High Courts20 Jun 1977Dismissed
Durga Dass Vs Smt. Gitan Devi and Others
High Court Of Himachal Pradesh · AIR 1977 HP 65 : (1977) 6 ILR HP 301
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts15 Jun 1977Dismissed
Narain Singh Vs Smt. Rukmani
High Court Of Himachal Pradesh · AIR 1977 HP 93 : (1978) ShimLC 17
Hindu Marriage Act, 1955 — Section 24, 25, 26, 28Marriage Laws (Amendment) Act, 1976 — Section 39(1)
High Courts31 May 1977
Trilok Chand Butail Vs The Union Co-Operative Insurance Society Ltd. etc.
High Court Of Himachal Pradesh · (1977) 6 ILR HP 314
Limitation Act, 1963 — Article 119(B)Arbitration Act, 1940 — Section 14, 20, 20(1), 20(2), 20(3)Civil Procedure Code, 1908 (CPC) — Section 20
High Courts31 May 1977Dismissed
Gurbaksh Singh Vs Smt. Taran Jit
High Court Of Himachal Pradesh · AIR 1977 HP 66 : (1977) ShimLC 372
Hindu Marriage (Amendment) Act, 1976 — Section 19Hindu Marriage Act, 1955 — Section 28Marriage Laws (Amendment) Act, 1976 — Section 39(1)
High Courts30 May 1977
Kuldip Singh and Others Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1977) CriLJ 1848 : (1977) 6 ILR HP 281
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 145, 397, 401, 482
High Courts23 May 1977Dismissed
Inder Singh Dhir Vs Mohan Meakin Breweries Ltd.
High Court Of Himachal Pradesh · (1977) 6 ILR HP 271
Civil Procedure Code, 1908 (CPC) — Section 115Contract Act, 1872 — Section 28
High Courts23 May 1977Dismissed
Inder Dhir Singh Vs Mohan Meakin Breweries Ltd.
High Court Of Himachal Pradesh · (1977) ShimLC 319
Civil Procedure Code, 1908 (CPC) — Section 115Contract Act, 1872 — Section 28
High Courts19 May 1977
L.D. Khanna and Others Vs Chohan Huhtamaki (India) Pvt. Ltd.
High Court Of Himachal Pradesh · (1977) CriLJ 1530 : (1977) ShimLC 345
Contempt of Courts Act, 1971 — Section 19, 19(1)
High Courts18 May 1977Dismissed
Paras Ram Vs Tehroo and Another
High Court Of Himachal Pradesh · (1977) 6 ILR HP 239
High Courts18 May 1977Dismissed
Paras Ram Vs Terhroo and Another
High Court Of Himachal Pradesh · (1977) ShimLC 362
High Courts16 May 1977
Satya Pal Joginder Nath Vs Excise and Taxation Commissioner etc.
High Court Of Himachal Pradesh · (1977) 6 ILR HP 258
Criminal Procedure Code, 1973 (CrPC) — Section 5Punjab Excise Act, 1914 — Section 10, 14, 15, 3, 35(1)Punjab Liquor Licence Rules, 1956 — Rule 4.19
High Courts11 May 1977
Y.P. Garg and Co. Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1977) ShimLC 387
Arbitration Act, 1940 — Section 14Constitution of India, 1950 — Article 299, 299(1)Government of India Act, 1935 — Section 175(3)
High Courts10 May 1977Dismissed
Pardhana Vs Amin Chand and Others
High Court Of Himachal Pradesh · AIR 1977 HP 94 : (1977) ShimLC 404
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 2Contract Act, 1872 — Section 19Transfer of Property Act, 1882 — Section 126