High Courts22 Apr 1980Dismissed
Shri Lachho Vs Shri Bakshi Ram and Others
High Court Of Himachal Pradesh · (1980) ShimLC 212
Himachal Pradesh Land Revenue Act, 1954 — Section 35, 36, 37, 38, 45Punjab Land Revenue Act, 1887 — Section 44
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,296 judgments · page 1,494 of 1,565
High Courts22 Apr 1980Allowed
Mohan Lal Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (1980) 9 ILR HP 91
Himachal Pradesh Document Writers Licensing Rules, 1971 — Rule 4, 7, 9Penal Code, 1860 (IPC) — Section 182
High Courts17 Apr 1980Allowed
Sobha and Others Vs Behari Lal and Others
High Court Of Himachal Pradesh · AIR 1981 HP 18 : (1980) ShimLC 177
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 18 Rule 17A, Order 41 Rule 27, 115
High Courts11 Apr 1980Dismissed
Bhura Vs Bhagirath etc.
High Court Of Himachal Pradesh · (1981) 10 ILR HP 258
Civil Procedure Code, 1908 (CPC) — Section 151Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104, 104(1), 104(2), 104(3), 104(4)
High Courts10 Apr 1980Allowed
Kanwar Hari Bhushan Singh, etc. Vs The Financial Commissioner, Himachal Pradesh, Simla
High Court Of Himachal Pradesh · AIR 1981 HP 36 : (1980) 9 ILR HP 85
Constitution of India, 1950 — Article 226Himachal Pradesh Ceiling on Land Holdings Act, 1972 — Section 20(3)
High Courts08 Apr 1980Allowed
Shyam Sunder Sharma Vs The State and Another
High Court Of Himachal Pradesh · (1980) 9 ILR HP 105
Constitution of India, 1950 — Article 16, 226
High Courts08 Apr 1980Allowed
Shri Shyam Sunder Sharma Vs The State and Another
High Court Of Himachal Pradesh · (1980) ShimLC 183
Constitution of India, 1950 — Article 16, 226
High Courts03 Apr 1980Dismissed
Prem Dass Vs Kallu
High Court Of Himachal Pradesh · (1981) 10 ILR HP 161
Civil Procedure Code, 1908 (CPC) — Section 18, 20, 5(2)Himachal Pradesh Relief of Agricultural Indebtedness Act, 1976 — Section 2(1), 2(2), 3
High Courts02 Apr 1980Dismissed
Shri Mast Ram Vs Shri Bhikam
High Court Of Himachal Pradesh · (1980) ShimLC 196
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151
High Courts02 Apr 1980Dismissed
Mast Ram Vs Bhikam
High Court Of Himachal Pradesh · (1980) 9 ILR HP 157
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151
High Courts19 Mar 1980Dismissed
Bali Ram Vs Smt. Sunehru and Another
High Court Of Himachal Pradesh · AIR 1981 HP 20 : (1980) ShimLC 158
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts17 Mar 1980
Bish Ram and Another Vs Smt. Kalawati and Others
High Court Of Himachal Pradesh · (1980) 9 ILR HP 49
Limitation Act, 1963 — Section 14, 5
High Courts14 Mar 1980
Smt. Sheela Sen Vs Shri Hitendra Sen
High Court Of Himachal Pradesh · (1980) 9 ILR HP 54
Hindu Marriage Act, 1955 — Section 24, 25
High Courts06 Mar 1980Allowed
Smt. Dayawanti and Others Vs Kirpa Ram
High Court Of Himachal Pradesh · AIR 1981 HP 6 : (1980) ShimLC 143
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1East Punjab Urban Rent Restriction Act, 1949 — Section 4
High Courts06 Mar 1980Dismissed
Tejinder Singh and Another Vs Ram Saran and Others
High Court Of Himachal Pradesh · AIR 1981 HP 15 : (1980) ShimLC 154
High Courts07 Feb 1980Allowed
Prem Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · AIR 1980 HP 45
Constitution of India, 1950 — Article 226Himachal Pradesh Gram Panchayat Rules, 1971 — Rule 77Himachal Pradesh Panchayati Raj Act, 1968 — Section 16, 9(5)
High Courts11 Jan 1980Allowed
Smt. Gilmo Vs Smt. Mukti and Others
High Court Of Himachal Pradesh · (1980) 9 ILR HP 70
Hindu Succession Act, 1956 — Section 8
High Courts02 Jan 1980
Batna Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1980) CriLJ 748 : (1980) ShimLC 100
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 167(21)
High Courts31 Dec 1979Dismissed
Krishan Dayal Vs Amar Nath and Others
High Court Of Himachal Pradesh · (1980) 9 ILR HP 1
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 114, 33
High Courts28 Dec 1979Dismissed
Sahnu Vs Harfi
High Court Of Himachal Pradesh · (1980) 9 ILR HP 21
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 145(1), 147, 448Penal Code, 1860 (IPC) — Section 34, 447