COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,296 judgments · page 1,476 of 1,565

High Courts23 Aug 1984Dismissed

Ishwar Singh and Others Vs Sawaru Singh and Others

High Court Of Himachal Pradesh · AIR 1986 HP 17 : (1985) ShimLC 93

Punjab Security of Land Tenures Act, 1953 — Section 9Punjab Tenancy Act, 1887 — Section 100, 100(3), 77Transfer of Property Act, 1882 — Section 111

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High Courts23 Aug 1984

Himachal Road Transport Corporation Shimla Vs Sushila Devi and Others

High Court Of Himachal Pradesh · (1986) ACJ 1125 : AIR 1986 HP 78 : (1984) 13 ILR HP 882

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1(3), Order 41 Rule 3(1A), Order 41 Rule 5(3), Order 41 Rule 5(5)Contempt of Courts Act, 1971 — Section 2Motor Vehicles Act, 1939 — Section 110D

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High Courts21 Aug 1984

Piar Singh Vs Union of India (UOI) and Others

High Court Of Himachal Pradesh · (1985) CriLJ 860 : (1984) 13 ILR HP 475

Prevention of Corruption Act, 1947 — Section 5(2), 6(1), 69

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High Courts16 Aug 1984Dismissed

Choudhary Sada Ram and Others Vs Choudhary Amar Nath

High Court Of Himachal Pradesh · (1984) 13 ILR HP 509

Punjab Land Revenue Act, 1887 — Section 44

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High Courts14 Aug 1984Allowed

D.N. Kaul Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · AIR 1985 HP 39 : (1984) 13 ILR HP 472 : (1985) 2 LLJ 143

Limitation Act, 1963 — Article 7

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High Courts13 Aug 1984

Prem Singh Vs The Himachal Pradesh Road Transport Corporation and Another

High Court Of Himachal Pradesh · (1984) 13 ILR HP 466

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High Courts10 Aug 1984

State of Himachal Pradesh Vs Arjun Singh

High Court Of Himachal Pradesh · (1985) CriLJ 245 : (1985) 1 RCR(Criminal) 305 : (1985) ShimLC 13

Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 363, 366, 376

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High Courts07 Aug 1984

Bhagwant Sarup and Others Vs Himalaya Gas Co. and Others

High Court Of Himachal Pradesh · (1985) 1 ACC 214 : (1985) ACJ 123 : AIR 1985 HP 41 : (1985) ShimLC 142

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High Courts03 Aug 1984Allowed

Ram Asra and Others Vs Smt. Chinti and Others

High Court Of Himachal Pradesh · AIR 1986 HP 55 : (1984) 13 ILR HP 505

Punjab Occupancy Tenants (Vesting of Proprietary Rights) Act, 1952 — Section 3

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High Courts03 Aug 1984

Om Prakash Sood and Another Vs State of Himachal Pradesh and Another

High Court Of Himachal Pradesh · AIR 1985 HP 53 : (1984) 13 ILR HP 443

Constitution of India, 1950 — Article 226, 40Himachal Pradesh Municipal Corporation Act, 1979 — Section 14, 4(3), 5

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High Courts02 Aug 1984

Mohinder Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (1985) CriLJ 110 : (1984) 13 ILR HP 526 : (1985) 1 RCR(Criminal) 373

Prevention of Food Adulteration Act, 1954 — Section 16, 7

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High Courts01 Aug 1984Dismissed

Ratti Ram Vs Smt. Basanti and Others

High Court Of Himachal Pradesh · AIR 1986 HP 61 : (1985) ShimLC 10

Punjab Occupancy Tenants (Vesting of Proprietary Rights) Act, 1952 — Section 3

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High Courts01 Aug 1984Dismissed

Netar and Others Vs Jagta

High Court Of Himachal Pradesh · AIR 1985 HP 88 : (1984) 13 ILR HP 501

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2

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High Courts20 Jul 1984Dismissed

Kamlesh Kumari Vs Savitri Devi

High Court Of Himachal Pradesh · (1984) 13 ILR HP 419

Himachal Pradesh Urban Rent Control Act, 1971 — Section 14(3)

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High Courts19 Jul 1984

Dev Ashish Bhattacharya Vs Punjab National Bank and Another

High Court Of Himachal Pradesh · (1986) 1 LLJ 98 : (1985) ShimLC 6

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High Courts17 Jul 1984

Hans Raj Dhir Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (1985) CriLJ 1030 : (1985) ShimLC 26

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High Courts12 Jul 1984Dismissed

Kirpa Ram Sood Vs Man Mohan Pasricha and Others

High Court Of Himachal Pradesh · (1984) 13 ILR HP 422

Limitation Act, 1963 — Section 20

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High Courts10 Jul 1984

Nawal Thakur Vs Brahmu Ram

High Court Of Himachal Pradesh · (1985) CriLJ 244 : (1984) 13 ILR HP 381

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High Courts29 Jun 1984

Ashok Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (1985) CriLJ 105 : (1984) 13 ILR HP 371

Prevention of Food Adulteration Act, 1954 — Section 16(l)(a)(i)

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High Courts27 Jun 1984

Kesar Singh Guleria Vs The State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (1985) CriLJ 1202 : (1985) 2 RCR(Criminal) 512 : (1985) ShimLC 105

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