High Courts26 Apr 1985Allowed
Bhagat Ram Sharma Vs The Himachal Pradesh University and Others
High Court Of Himachal Pradesh · AIR 1987 HP 21 : (1986) ShimLC 59
Himachal Pradesh University Act, 1970 — Section 40(1)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,296 judgments · page 1,472 of 1,565
High Courts25 Apr 1985
Shiv Raj Yadav Vs H.P. State Small Scale Industries and Export Corporation Limited and Others
High Court Of Himachal Pradesh · (1985) 14 ILR HP 234
Constitution of India, 1950 — Article 14, 16, 39
High Courts25 Apr 1985
Shiv Raj Yadav Vs H.P. State Small Scale Industries and Export Corporation Ltd. and Others
High Court Of Himachal Pradesh · (1985) ShimLC 309
Constitution of India, 1950 — Article 14, 16, 39
High Courts23 Apr 1985
Megh Singh Vs State of H.P.
High Court Of Himachal Pradesh · (1985) 14 ILR HP 294
Forest Act, 1927 — Section 30, 31, 33
High Courts20 Apr 1985
P.C. Thapliyal Vs Union of India (UOI) and Another
High Court Of Himachal Pradesh · (1985) 14 ILR HP 426
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 10(1), 11(A), 12(4), 12(5)
High Courts19 Apr 1985
United India Insurance Co. Ltd. Vs Tilak Ram and Others
High Court Of Himachal Pradesh · (1985) 2 ACC 513 : (1986) ShimLC 32
Motor Vehicles Act, 1939 — Section 2, 7(6)
High Courts19 Apr 1985Dismissed
United India Insurance Co. Ltd., Chandigarh Vs Tilak Ram and Others
High Court Of Himachal Pradesh · (1985) 2 ACC 513 : AIR 1986 HP 27 : (1987) 61 CompCas 302
Motor Vehicles Act, 1939 — Section 21, 3(2), 96(2), 96(3)Punjab Motor Vehicles Rules, 1940 — Rule 2.14
High Courts19 Apr 1985Allowed
Smt. Bhuvneshwari Devi and Others Vs Murari Lal and Another
High Court Of Himachal Pradesh · (1985) 2 ACC 267 : AIR 1986 HP 44 : (1986) 59 CompCas 429 : (1986) ShimLC 12
Limitation Act, 1963 — Section 3Motor Vehicles Act, 1939 — Section 110A(3)
High Courts19 Apr 1985Dismissed
Onkar Walia Vs Smt. Urmila Devi
High Court Of Himachal Pradesh · AIR 1985 HP 100 : (1985) ShimLC 287
Hindu Minority and Guardianship Act, 1956 — Section 13, 6
High Courts18 Apr 1985Allowed
Santu and Another Vs Dalipa and Others
High Court Of Himachal Pradesh · (1985) 14 ILR HP 276
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 9, 151Limitation Act, 1963 — Section 5
High Courts18 Apr 1985
Sunil Kumar Chauhan Vs Himachal Pradesh Public Service Commission and Others
High Court Of Himachal Pradesh · AIR 1986 HP 71 : (1985) ShimLC 238
Constitution of India, 1950 — Article 226
High Courts12 Apr 1985Allowed
Smt. Rameshwari Devi and Another Vs Sansar Chand and Others
High Court Of Himachal Pradesh · AIR 1986 HP 67 : (1985) 14 ILR HP 250
Limitation Act, 1963 — Section 5
High Courts11 Apr 1985Allowed
State of Himachal Pradesh and Others Vs Yash Pal Garg
High Court Of Himachal Pradesh · (1985) 14 ILR HP 251 : (1987) 64 STC 89
Himachal Pradesh General Sales Tax Act, 1968 — Section 13
High Courts10 Apr 1985Dismissed
Milap Chand Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1985) 14 ILR HP 217
Himachal Pradesh Higher Judicial Service Rules, 1973 — Rule 5
High Courts09 Apr 1985Allowed
Firm Sood Traders Vs Paras Ram
High Court Of Himachal Pradesh · AIR 1985 HP 93 : (1985) ShimLC 279
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 13
High Courts09 Apr 1985Dismissed
Swaraj Suri Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1985) 14 ILR HP 698
Constitution of India, 1950 — Article 47Punjab Excise Act, 1914 — Section 12, 26, 3, 3(9), 34Punjab Liquor Licence Rules, 1956 — Rule 1, 24, 35, 36
High Courts09 Apr 1985Dismissed
Swaraj Suri Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1986) ShimLC 127
Constitution of India, 1950 — Article 47Punjab Excise Act, 1914 — Section 12, 26, 3(12), 3(9), 34Punjab Liquor Licence Rules, 1956 — Rule 1, 24, 35, 36, 36(18)
High Courts08 Apr 1985Allowed
Saran Dass and Others Vs Smt. Situ and Others
High Court Of Himachal Pradesh · AIR 1986 HP 1 : (1985) ShimLC 306
Registration Act, 1908 — Section 17, 49Stamp Act, 1899 — Section 33, 35, 38(1)
High Courts02 Apr 1985Dismissed
Smt. Shakuntla Devi Vs Smt. Amar Devi
High Court Of Himachal Pradesh · AIR 1985 HP 109 : (1985) ShimLC 283
Transfer of Property Act, 1882 — Section 122, 126
High Courts02 Apr 1985
State of Himachal Pradesh Vs Govind Ram and Others
High Court Of Himachal Pradesh · (1985) CriLJ 1384 : (1985) 2 RCR(Criminal) 324 : (1985) ShimLC 291
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324