High Courts03 Jun 1987Allowed

Rattan Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (1987) 16 ILR HP 273

Criminal Law (Amendment) Act, 1952 — Section 6, 7(3)Penal Code, 1860 (IPC) — Section 409, 420, 467, 468, 471Prevention of Corruption Act, 1947 — Section 5, 5(1), 5(2), 6
High Courts03 Jun 1987Allowed

Rattan Singh Vs State of H.P.

High Court Of Himachal Pradesh · (1987) 2 RCR(Criminal) 695 : (1988) 1 ShimLC 24

Criminal Law (Amendment) Act, 1952 — Section 6, 7, 7(3)Penal Code, 1860 (IPC) — Section 409, 420, 467, 468, 471Prevention of Corruption Act, 1947 — Section 5(1), 5(2), 6
High Courts14 May 1987

State Vs Y.V. Mehra and Others

High Court Of Himachal Pradesh · (1988) CriLJ 1488 : (1988) 1 RCR(Criminal) 679 : (1987) ShimLC 272

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Penal Code, 1860 (IPC) — Section 147, 149, 323, 379, 380
High Courts28 Apr 1987Allowed

State of H. P. Vs Khemti

High Court Of Himachal Pradesh · (1988) 1 ShimLC 20

Prevention of Food Adulteration Act, 1954 — Section 16(1), 7Prevention of Food Adulteration Rules, 1955 — Rule 7(3), 9A
High Courts28 Apr 1987Allowed

State of H.P. Vs Khemti

High Court Of Himachal Pradesh · (1987) 16 ILR HP 235 : (1988) 1 RCR(Criminal) 694

Prevention of Food Adulteration Act, 1954 — Section 16(1), 7Prevention of Food Adulteration Rules, 1955 — Rule 7(3), 9, 9A
High Courts16 Apr 1987

State of H.P. Vs Liyakat Ali

High Court Of Himachal Pradesh · (1987) 16 ILR HP 225

Prevention of Food Adulteration Act, 1954 — Section 11(3), 13(2), 14A, 16(1), 7Prevention of Food Adulteration Rules, 1955 — Rule 17, 17B, 9, 90, 9A
High Courts16 Apr 1987

State of H.P. Vs Liyaket Ali

High Court Of Himachal Pradesh · (1988) 2 RCR(Criminal) 614 : (1988) 1 ShimLC 12

Prevention of Food Adulteration Act, 1954 — Section 11(3), 13(2), 14A, 16(1), 7Prevention of Food Adulteration Rules, 1955 — Rule 17, 17B, 9, 9A