High Courts12 Jun 1989
State of Himachal Pradesh Vs Mehar Singh
High Court Of Himachal Pradesh · (1989) 1 ILR HP 528
Penal Code, 1860 (IPC) — Section 279, 304, 304A
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,301 judgments · page 1,455 of 1,566
High Courts12 Jun 1989Dismissed
State of Himachal Pradesh Vs Santosh Kumar
High Court Of Himachal Pradesh · (1989) 1 ILR HP 535
Criminal Procedure Code, 1973 (CrPC) — Section 313Forest Act, 1927 — Section 32, 33, 41, 42
High Courts12 Jun 1989Allowed
Sukhchain Singh of M/s. Shiv Dairy Rajasansi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1989) 1 ILR HP 545
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16(1), 20, 20A
High Courts12 Jun 1989Allowed
H. Ramnik Lal and Another Vs Hardyal Singh Chauhan and Another
High Court Of Himachal Pradesh · (1989) 1 ILR HP 541
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 181(4), 482Penal Code, 1860 (IPC) — Section 409, 420
High Courts12 Jun 1989Allowed
Vidya Devi Vs Himachal Road Transport Corporation, Simla and Others
High Court Of Himachal Pradesh · (1990) 1 ACC 388 : (1989) ACJ 1055 : AIR 1990 HP 19 : (1989) 2 ShimLC 215
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15Motor Vehicles Act, 1939 — Section 110, 110A(3), 110B
High Courts08 Jun 1989Allowed
Dhani Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1990) 3 RCR(Criminal) 244 : (1989) 2 ShimLC 109
Criminal Procedure Code, 1973 (CrPC) — Section 304, 313, 329, 464, 465Penal Code, 1860 (IPC) — Section 302
High Courts08 Jun 1989Allowed
Dhani Ram Vs State of H.P.
High Court Of Himachal Pradesh · (1989) 1 ILR HP 458
Criminal Procedure Code, 1973 (CrPC) — Section 304, 313, 329, 464, 465Penal Code, 1860 (IPC) — Section 302
High Courts07 Jun 1989Allowed
Smt. Uma Devi and Others Vs Maharaja Sir Partap Singh and Others
High Court Of Himachal Pradesh · AIR 1990 HP 62 : (1989) 2 ShimLC 249
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18
High Courts07 Jun 1989Dismissed
Smt. Banti Devi Vs Moti Ram
High Court Of Himachal Pradesh · AIR 1990 HP 35 : (1990) 1 DMC 219 : (1989) 2 ShimLC 284
Hindu Marriage Act, 1955 — Section 13(1A), 23(1)
High Courts01 Jun 1989Dismissed
Kundan Lal Ahuja Vs Surinder Nath
High Court Of Himachal Pradesh · AIR 1991 HP 7 : (1989) 2 ShimLC 105
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(3), 2
High Courts31 May 1989Dismissed
Smt. Shakuntala Devi and Others Vs Surinder Kumar and Others
High Court Of Himachal Pradesh · AIR 1991 HP 13 : (1989) 2 ShimLC 159
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts31 May 1989Dismissed
Jito Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1990) CriLJ 1434 : (1991) 1 RCR(Criminal) 272 : (1989) 2 ShimLC 269
Criminal Procedure Code, 1973 (CrPC) — Section 161, 428Penal Code, 1860 (IPC) — Section 376
High Courts31 May 1989Allowed
Dharam Pual Grover Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1989) 1 ILR HP 631 : (1989) 1 ILR HP 485
Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471, 477APrevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts31 May 1989
State of Himachal Pradesh Vs Naval Thakur
High Court Of Himachal Pradesh · (1991) CriLJ 1377 : (1990) 2 ShimLC 11
Criminal Procedure Code, 1973 (CrPC) — Section 196, 197, 200, 202, 397Penal Code, 1860 (IPC) — Section 153A, 295A, 298, 409, 420
High Courts31 May 1989Allowed
Swaran Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1989) 1 ILR HP 510
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 447
High Courts31 May 1989Allowed
Kashmir Singh Guleria Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1989) 1 ILR HP 505
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 367, 420, 467, 468, 471Prevention of Corruption Act, 1947 — Section 5(1), 5(2), 5(3A)
High Courts15 May 1989
Shri Naresh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1989) 2 ShimLC 165
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 304, 34
High Courts15 May 1989Dismissed
Hamirpur Transport Co-op. Society Ltd. and Another Vs Smt. Parveen Lata Kapoor and Others
High Court Of Himachal Pradesh · (1989) 2 ShimLC 122
Motor Vehicles Act, 1939 — Section 110
High Courts15 May 1989Dismissed
State of Himachal Pradesh Vs Sh. Nand Lal
High Court Of Himachal Pradesh · (1989) 2 ShimLC 197
Penal Code, 1860 (IPC) — Section 354, 376
High Courts15 May 1989
Girish Kumar Mehra Vs Sh. K.K. Sharma Branch Manager, Bank of India K.K. Sharma Vs Girish Kumar Mehra
High Court Of Himachal Pradesh · (1990) 1 ShimLC 27
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 5 Rule 2, Order 9 Rule 13Himachal Pradesh Urban Rent Control Act, 1971 — Section 14