High Courts21 Sept 1990Allowed
Devi Singh Vs Megh Singh and Others
High Court Of Himachal Pradesh · (1990) 2 ILR HP 1429
Hindu Succession Act, 1956 — Section 14(1)Transfer of Property Act, 1882 — Section 105, 111(D)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,301 judgments · page 1,441 of 1,566
High Courts21 Sept 1990Dismissed
Shivalik Forest Company Vs The state of H.P. and Another
High Court Of Himachal Pradesh · (1990) 2 ILR HP 1598
Arbitration Act, 1940 — Section 28(2), 29, 30, 33Civil Procedure Code, 1908 (CPC) — Section 34
High Courts21 Sept 1990
Ram Chand Vs Mahantu and Others
High Court Of Himachal Pradesh · (1990) 2 ILR HP 1410
Lunacy Act, 1912 — Section 40, 41, 71, 76, 77
High Courts19 Sept 1990Allowed
Bidhu Ram and Another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1990) 2 ILR HP 1224
Criminal Procedure Code, 1973 (CrPC) — Section 107, 162Evidence Act, 1872 — Section 27, 32, 33Penal Code, 1860 (IPC) — Section 307, 309, 34, 7
High Courts17 Sept 1990
State of H.P. Vs Basie
High Court Of Himachal Pradesh · (1990) 2 ILR HP 1169
Constitution of India, 1950 — Article 48Evidence Act, 1872 — Section 114Forest Act, 1927 — Section 33
High Courts17 Sept 1990Allowed
State of H.P. Vs Rajinder Singh
High Court Of Himachal Pradesh · (1990) 2 ILR HP 1166
Forest Act, 1927 — Section 41, 42
High Courts17 Sept 1990Dismissed
Roshan Lal and Others Vs Duni Chand etc.
High Court Of Himachal Pradesh · (1990) 2 ILR HP 1203
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11
High Courts17 Sept 1990
Gulaba Ram Vs Divisional Forest Officer
High Court Of Himachal Pradesh · (1991) 1 ACC 652 : (1990) 2 ILR HP 1217
High Courts17 Sept 1990
State of H.P. Vs Hand Raj
High Court Of Himachal Pradesh · (1990) 2 ILR HP 1161
Criminal Procedure Code, 1973 (CrPC) — Section 313Forest Act, 1927 — Section 31, 32, 33
High Courts17 Sept 1990Dismissed
State of H.P. Vs Sandeepan Kumar
High Court Of Himachal Pradesh · (1990) 2 ILR HP 1157
Prevention of Food Adulteration Act, 1954 — Section 16(1), 20
High Courts17 Sept 1990Dismissed
Roshan Lal and Others Vs Dani Chand etc.
High Court Of Himachal Pradesh · (1991) 1 ShimLC 19
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, Order 2 Rule 1, 11
High Courts17 Sept 1990Allowed
Shri Amar Nath Vs Shri Arjan Singh and Another
High Court Of Himachal Pradesh · (1991) 1 ShimLC 58
High Courts17 Sept 1990Allowed
Amar Nath Vs Arjan Singh and Another
High Court Of Himachal Pradesh · (1990) 2 ILR HP 1210
High Courts17 Sept 1990Allowed
Arun Kumar Alias Kalia Vs State of H.P.
High Court Of Himachal Pradesh · (1990) 2 ILR HP 1176
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 307, 34
High Courts17 Sept 1990
Ram Nath Goenka Vs Ram Gopal Sharma
High Court Of Himachal Pradesh · (1990) 2 ILR HP 1197
Companies Act, 1956 — Section 40Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 190, 201, 202, 202(2), 203
High Courts17 Sept 1990Dismissed
State of Himachal Pradesh Vs Sandeepan Kumar
High Court Of Himachal Pradesh · (1991) 1 ShimLC 161
Prevention of Food Adulteration Act, 1954 — Section 16(1), 20
High Courts17 Sept 1990Dismissed
Alladitta Vs State of H.P.
High Court Of Himachal Pradesh · (1990) 2 ILR HP 1172
Penal Code, 1860 (IPC) — Section 333Probation of Offenders Act, 1958 — Section 4
High Courts17 Sept 1990Dismissed
Man Singh and Another Vs State of H.P.
High Court Of Himachal Pradesh · (1990) 2 ILR HP 1193
Penal Code, 1860 (IPC) — Section 34, 357, 380
High Courts15 Sept 1990Dismissed
Avtar Singh Vs State Bank of India
High Court Of Himachal Pradesh · (1990) 2 ILR HP 1574
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 37 Rule 3, 47, 47(1)
High Courts15 Sept 1990
Himachal Pradesh Financial Corporation Vs Man Mohan Kaur Anand and Another
High Court Of Himachal Pradesh · (1991) 1 ShimLC 120
Contract Act, 1872 — Section 74Limitation Act, 1963 — Article 36, 37