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High Court Of Himachal Pradesh judgments

31,301 judgments · page 1,433 of 1,566

High Courts30 Apr 1991

Roshan Lal Vs Financial Commissioner and Others

High Court Of Himachal Pradesh · (1992) 2 ShimLC 24

Constitution of India, 1950 — Article 226, 227Himachal Pradesh (Transferred Territory) Tenants (Protection of Rights) Act, 1968 — Section 5Punjab Security of Land Tenures Act, 1953 — Section 14A, 9
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High Courts09 Apr 1991Dismissed

Mrs. Peter Butt and Others Vs Sister Roseline Kokara

High Court Of Himachal Pradesh · (1992) 2 ShimLC 124

Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 11, 2(3), 2(5)Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104, 11(1), 2(17), 2(2), 2(7)Punjab Security of Land Tenures Act, 1953 — Section 8
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High Courts04 Apr 1991

Roshan Lal Pokta Vs Roahan Lal Chauhan

High Court Of Himachal Pradesh · (1992) CriLJ 1378 : (1992) 2 RCR(Criminal) 196 : (1991) 2 ShimLC 346

Civil Procedure Code, 1908 (CPC) — Section 115, 148A, 151Contempt of Courts Act, 1971 — Section 2Himachal Pradesh Urban Rent Control Act, 1971 — Section 14(3)
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