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High Court Of Himachal Pradesh judgments

31,302 judgments · page 1,417 of 1,566

High Courts30 Nov 1993Dismissed

Prem Kumar Dhumal Vs H.P. University and Others

High Court Of Himachal Pradesh · (1994) 1 ShimLC 216

Constitution of India, 1950 — Article 14, 15, 15(3), 16, 356Himachal Pradesh General Clauses Act, 1968 — Section 13, 15, 20Himachal Pradesh University Act, 1970 — Section 21, 21(1), 21(2), 3(1)
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High Courts30 Nov 1993Dismissed

Suresh Bhardwaj Vs H.P. University and Others

High Court Of Himachal Pradesh · (1994) 1 ShimLC 185

Constitution of India, 1950 — Article 14, 15, 15(3), 16, 356Himachal Pradesh General Clauses Act, 1968 — Section 15, 20Himachal Pradesh University Act, 1970 — Section 13, 21, 21(1), 21(2), 3(1)
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High Courts12 Nov 1993Dismissed

M.L. Sharma Vs Durga Devi

High Court Of Himachal Pradesh · (1994) 1 ShimLC 353

Civil Procedure Code, 1908 (CPC) — Section 115Himachal Pradesh Urban Rent Control Act, 1971 — Section 14
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High Courts27 Oct 1993Allowed

Alpana Vs Mohanlal

High Court Of Himachal Pradesh · (1993) 2 CivCC 649 : (1993) CriLJ 1008

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Evidence Act, 1872 — Section 112, 17, 21
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