High Courts26 Jul 1994Dismissed
H.R.T.C. Staff Union Vs H.R.T.C. and Another
High Court Of Himachal Pradesh · (1995) 2 LLJ 1001 : (1995) 1 ShimLC 204
Administrative Tribunals Act, 1985 — Section 15(2)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,302 judgments · page 1,411 of 1,566
High Courts26 Jul 1994Dismissed
Dr. G.D. Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1994) 2 ShimLC 478
Himachal Pradesh Nurses Registration Act, 1977 — Section 15, 16, 17, 2, 23Indian Nursing Council Act, 1947 — Section 10
High Courts26 Jul 1994
The H.P. Fruit Growers Co-op. Mark. Processing Society Ltd. Vs The Himachal Pradesh Housing Board
High Court Of Himachal Pradesh · AIR 1996 HP 94
Civil Procedure Code, 1908 (CPC) — Section 34Contract Act, 1872 — Section 74Transfer of Property Act, 1882 — Section 105, 54, 8
High Courts25 Jul 1994
Kuldip Kumar and Another Vs State of H.P.
High Court Of Himachal Pradesh · (1995) CriLJ 2458
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 428Penal Code, 1860 (IPC) — Section 302, 307, 32, 324, 33
High Courts25 Jul 1994Dismissed
State of H.P. Vs Parma Nand
High Court Of Himachal Pradesh · (1995) CriLJ 3786
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 342, 376
High Courts25 Jul 1994Allowed
Sadhu deceased represented by Tersam Lal and Others Vs Jagdish Ram
High Court Of Himachal Pradesh · (1995) 1 ShimLC 164
Civil Procedure Code, 1908 (CPC) — Section 9Himachal Pradesh Village Common Lands Vesting and Utilization Act, 1974 — Section 10
High Courts25 Jul 1994Dismissed
Salig Ram and Others Vs Banarsi Dass and Others
High Court Of Himachal Pradesh · (1994) 07 SHI CK 0004
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 2Transfer of Property Act, 1882 — Section 118, 122, 123, 54
High Courts22 Jul 1994Dismissed
Satish Kumar Vs Smt. Ram Piari and Others
High Court Of Himachal Pradesh · (1995) 1 ShimLC 292
Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27Transfer of Property Act, 1882 — Section 106
High Courts08 Jul 1994Allowed
Shri Vinod Lal Vs State of H.P.
High Court Of Himachal Pradesh · (1995) CriLJ 2603 : (1995) 3 RCR(Criminal) 435 : (1995) 1 ShimLC 184
Constitution of India, 1950 — Article 21Criminal Law (Amendment) Act, 1952 — Section 30Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 190, 190(1), 195
High Courts08 Jul 1994Dismissed
Pema alias Cherring Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1994) 2 ShimLC 466
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313, 428Penal Code, 1860 (IPC) — Section 302, 326, 34
High Courts07 Jul 1994Dismissed
Ganesh Datt Vs Union of India (UOI) and Another
High Court Of Himachal Pradesh · (1995) 1 ShimLC 173
Constitution of India, 1950 — Article 174(2), 356
High Courts07 Jul 1994
Ajay Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (1995) CriLJ 3431 : (1994) 2 ShimLC 471
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 375, 376
High Courts06 Jul 1994Dismissed
Devi Saran Verma and Another Vs State of H.P. and Another
High Court Of Himachal Pradesh · (1995) 1 ShimLC 58
Himachal Pradesh Housing Board Act, 1972 — Section 25Land Acquisition Act, 1894 — Section 4, 4(1), 48, 48(1), 6
High Courts05 Jul 1994Allowed
Tawarsu alias Kancho Baba Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1996) CriLJ 1543 : (1994) 2 ShimLC 451
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 41(2), 42(2), 50(1), 52(1)
High Courts05 Jul 1994
Sita Ram and Others Vs Bugga Ram and Others
High Court Of Himachal Pradesh · (1994) 2 ShimLC 455
High Courts04 Jul 1994Dismissed
Fred Howard Haering Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · AIR 1996 HP 27 : (1995) 1 ShimLC 238
Foreigners Act, 1946 — Section 3(2)
High Courts04 Jul 1994
Garibu Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1994) 2 ShimLC 331
High Courts04 Jul 1994Allowed
Dr. K.C. Malhotra Vs The Chancellor, H.P. University, Shimla and Others
High Court Of Himachal Pradesh · AIR 1995 HP 156 : (1995) 1 ShimLC 1
Constitution of India, 1950 — Article 14Himachal Pradesh University Act, 1970 — Section 12(5)
High Courts01 Jul 1994Dismissed
State of Himachal Pradesh Vs Tarsem Singh and Others
High Court Of Himachal Pradesh · (1995) 1 ShimLC 199
Easements Act, 1882 — Section 4Himachal Pradesh Village Common Lands Vesting and Utilization Act, 1974 — Section 3, 3(1), 3(2), 3(3), 8Punjab Village Common Lands (Regulation) Act, 1953 — Section 3
High Courts01 Jul 1994Allowed
Inder Dass Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1994) 2 ShimLC 395
Himachal Pradesh Land Revenue Act, 1954 — Section 163