High Courts05 Jan 1995Dismissed
State of Himachal Pradesh Vs Sh. B.S. Rana
High Court Of Himachal Pradesh · (1995) 2 ILR HP 765
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(2)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,302 judgments · page 1,406 of 1,566
High Courts05 Jan 1995Dismissed
Raj Pal Vs State of H.P.
High Court Of Himachal Pradesh · (1995) 2 ILR HP 755 : (1996) 1 RCR(Criminal) 338
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 366, 376
High Courts05 Jan 1995Allowed
Trilok Chand Vs State of H.P.
High Court Of Himachal Pradesh · (1995) 2 ILR HP 1215
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts05 Jan 1995Dismissed
Natho Ram Vs State of H.P.
High Court Of Himachal Pradesh · (1995) 2 ILR HP 1222
Penal Code, 1860 (IPC) — Section 376
High Courts05 Jan 1995Allowed
M/s. New India Assurance Co. Vs Kishori Lal Sud
High Court Of Himachal Pradesh · (1995) 2 ShimLC 46
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3)
High Courts04 Jan 1995Dismissed
Bhagat Ram Vs State of H.P.
High Court Of Himachal Pradesh · (1995) 2 ILR HP 1204
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 428Evidence Act, 1872 — Section 20Penal Code, 1860 (IPC) — Section 201, 302, 304, 304(2), 325
High Courts02 Jan 1995Allowed
Suraj Kishan Arora Vs Govind Singh
High Court Of Himachal Pradesh · (1995) 2 ILR HP 847
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 5, 151Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 14(3), 14(6)
High Courts30 Dec 1994
Yogendra Chandra and Others Vs State of H.P. and Others Hari Krishan Vs State and Others
High Court Of Himachal Pradesh · (1995) 2 ShimLC 100
Motor Vehicles Act, 1988 — Section 80
High Courts30 Dec 1994Allowed
Dinesh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1995) 2 ILR HP 836
Constitution of India, 1950 — Article 14, 300A, 311, 31BHimachal Pradesh Tenancy and Land Reforms (Amendment) Act, 1987 — Section 1(3), 104Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104, 104(9), 2
High Courts30 Dec 1994Allowed
Himachal Pradesh Non Gazetted Judicial Emloyees Welfare Association Vs Himachal Pradesh High Court and Others
High Court Of Himachal Pradesh · (1995) 1 ILR HP 254
Constitution of India, 1950 — Article 112, 113, 114, 115, 116
High Courts30 Dec 1994Dismissed
Vinod Kumar Vs H.R.T.C. and Others
High Court Of Himachal Pradesh · (1995) 1 ILR HP 121
Administrative Tribunals Act, 1985 — Section 14(2), 14(3), 15(2), 15(3), 26Constitution of India, 1950 — Article 226, 323A(2)Road Transport Corporations Act, 1950 — Section 3
High Courts30 Dec 1994
Dinesh Kumar, Mansha Ram, Smt. Rattni Devi and Rishi Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1994) ShimLC 385 Supp
Constitution of India, 1950 — Article 14, 300A, 311, 31BHimachal Pradesh Tenancy and Land Reforms (Amendment) Act, 1987 — Section 1(3)Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104, 104(9), 2
High Courts30 Dec 1994Allowed
Ajay Dubey Vs H.P. State Financial Corporation and Another
High Court Of Himachal Pradesh · (1995) 1 ILR HP 425
Constitution of India, 1950 — Article 12, 226State Financial Corporations Act, 1951 — Section 24, 29
High Courts30 Dec 1994Allowed
Himachal Pradesh Non-Gazetted Judicial Employees Welfare Association Vs Himachal Pradesh High Court and Others
High Court Of Himachal Pradesh · (1995) 2 ShimLC 88
Constitution of India, 1950 — Article 112, 113, 114, 115, 116
High Courts29 Dec 1994Dismissed
Inder Paul Singh Vs Khimla Devi
High Court Of Himachal Pradesh · (1995) 1 ILR HP 447
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 10, 10(1), 13(1), 28, 9
High Courts29 Dec 1994Dismissed
Inder Paul Singh Vs Smt. Khimla Devi
High Court Of Himachal Pradesh · (1995) 2 ShimLC 80
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 10, 10(1), 13(1), 28, 9
High Courts28 Dec 1994Dismissed
Oriental Insurance Co. Ltd. Vs Puni Devi and Others
High Court Of Himachal Pradesh · (1995) ACJ 486 : (1995) 2 ShimLC 134
High Courts27 Dec 1994
Deen Dayal Kuthiala Vs Secy. Market Committee
High Court Of Himachal Pradesh · (1995) 2 ILR HP 745
Criminal Procedure Code, 1973 (CrPC) — Section 313Himachal Pradesh Agricultural Produce Markets Act, 1969 — Section 2, 25, 26, 32, 4
High Courts27 Dec 1994Dismissed
Vinod Kumar Vs Rajesh Kumar and Others
High Court Of Himachal Pradesh · (1995) 1 ILR HP 364
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 23 Rule 3Himachal Pradesh Urban Rent Control Act, 1987 — Section 2
High Courts26 Dec 1994Allowed
Hari Krishan Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1995) 1 ILR HP 214
Constitution of India, 1950 — Article 14, 226