High Courts10 Jan 1996Dismissed

Mangat Ram Vs State of H.P.

High Court Of Himachal Pradesh · (1996) 2 ShimLC 111

Civil Procedure Code, 1908 (CPC) — Section 80Himachal Pradesh Village Common Lands Vesting and Utilization Act, 1974 — Section 2, 3, 8(1), 8(A)
High Courts10 Jan 1996Dismissed

Milkhi Ram Vs Milkhi Ram

High Court Of Himachal Pradesh · AIR 1996 HP 116

Evidence Act, 1872 — Section 112, 50Hindu Succession Act, 1956 — Section 12
High Courts05 Jan 1996Dismissed

Dharam Singh Vs State of H.P.

High Court Of Himachal Pradesh · (1997) CriLJ 2769

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts05 Jan 1996Dismissed

State of Himachal Pradesh Vs Yog Raj

High Court Of Himachal Pradesh · (1997) CriLJ 2033

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 306, 498A