High Courts06 Jul 2000Allowed
State of Himachal Pradesh Vs Roshan Lal
High Court Of Himachal Pradesh · (2000) 2 ShimLC 479
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 332
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,328 judgments · page 1,350 of 1,567
High Courts06 Jul 2000Allowed
Sarwan Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2000) CriLJ 4002 : (2001) 1 ShimLC 327
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 198, 202, 306, 34
High Courts04 Jul 2000Allowed
Mandi Urban Co-operative Bank Ltd. Vs Joint Registrar (Audit) Co-operative Societies and Another
High Court Of Himachal Pradesh · (2001) 1 LLJ 529 : (2001) 1 ShimLC 43
High Courts30 Jun 2000Dismissed
Manbhari Devi and Vs State
High Court Of Himachal Pradesh · (2001) CriLJ 70
Criminal Procedure Code, 1973 (CrPC) — Section 438Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 27A, 29, 32
High Courts29 Jun 2000Allowed
Smt. Leela alias Bali Devi Vs Smt. Drumti Devi
High Court Of Himachal Pradesh · AIR 2002 HP 7
Succession Act, 1925 — Section 63, 68
High Courts26 Jun 2000Dismissed
Amit Bhardwaj Vs H.P.S.E.B. and Others
High Court Of Himachal Pradesh · (2001) 1 LLJ 241
Industrial Disputes Act, 1947 — Section 25F
High Courts23 Jun 2000Dismissed
Ranbir Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2000) CriLJ 5063
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Evidence Act, 1872 — Section 73Penal Code, 1860 (IPC) — Section 406, 420, 465, 468, 471
High Courts23 Jun 2000Dismissed
Smt. Garib Devi and Others Vs Mandir Thakur Nar Singh Ji Maharaj
High Court Of Himachal Pradesh · (2001) 1 ShimLC 5
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 92, 92(1)Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104(3)Specific Relief Act, 1963 — Section 34
High Courts23 Jun 2000Dismissed
Arsh Casting Pvt. Ltd. Vs H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (2000) 3 ShimLC 257
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115Court Fees Act, 1870 — Section 7Himachal Pradesh Court Fees Act, 1968 — Section 7
High Courts22 Jun 2000Dismissed
Neeraj Acharya Vs State of H.P. and Others
High Court Of Himachal Pradesh · AIR 2001 HP 7
Constitution of India, 1950 — Article 14, 226
High Courts20 Jun 2000Dismissed
Gopal Dass Verma Vs State of H.P.
High Court Of Himachal Pradesh · (2001) 1 ShimLC 89
Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468
High Courts06 Jun 2000Allowed
M/s. Sudesh Enterprises Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2000) 2 ShimLC 409
Constitution of India, 1950 — Article 12, 14, 226, 32State Financial Corporations Act, 1951 — Section 3
High Courts02 Jun 2000Dismissed
Shankar Dass Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2000) 2 ShimLC 306
Criminal Procedure Code, 1973 (CrPC) — Section 164, 397, 401, 482Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts02 Jun 2000Allowed
Bishan Singh and Others Vs Ved Parkash and Another
High Court Of Himachal Pradesh · (2001) 1 ShimLC 92
Transfer of Property Act, 1882 — Section 122, 123
High Courts01 Jun 2000Allowed
Bhaga Ram Vs Parveen Kumar and Others
High Court Of Himachal Pradesh · (2001) 1 ShimLC 106
High Courts25 May 2000Dismissed
State of Himachal Pradesh Vs Shri Gian Chand
High Court Of Himachal Pradesh · (2000) 2 ShimLC 430
Himachal Pradesh Land Revenue Act, 1954 — Section 163Himachal Pradesh Panchayati Raj Act, 1968 — Section 40, 7Himachal Pradesh Village Common Lands Vesting and Utilization Act, 1974 — Section 10, 12, 13, 3, 3(1)
High Courts25 May 2000Allowed
Shri Bhau Ram Vs Smt. Kamla Devi alias Gopi and Others
High Court Of Himachal Pradesh · (2001) 1 ShimLC 72
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 11Limitation Act, 1963 — Article 64, 65
High Courts24 May 2000Dismissed
Samtel Workers Union (BMS) Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2001) 1 LLJ 632 : (2001) 1 ShimLC 15
Industrial Disputes Act, 1947 — Section 10, 13AIndustrial Employment (Standing Orders) Act, 1946 — Section 10, 6
High Courts23 May 2000Allowed
Anil Kumar Vs Smt. Shakuntla Devi and Others
High Court Of Himachal Pradesh · (2000) 2 ShimLC 353
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 6
High Courts23 May 2000Dismissed
Reeta Roy Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2000) CriLJ 3740 : (2001) 1 RCR(Criminal) 17
Criminal Procedure Code, 1973 (CrPC) — Section 307, 386, 389, 390, 391Penal Code, 1860 (IPC) — Section 323, 324, 341, 447, 448