High Courts10 May 2001Allowed
Man Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2001) 2 ShimLC 376
Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1)Prevention of Food Adulteration Rules, 1955 — Rule 50
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,328 judgments · page 1,344 of 1,567
High Courts04 May 2001Dismissed
Tarseema Chaudhary Vs State of H.P.
High Court Of Himachal Pradesh · (2002) 1 ShimLC 64
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 193, 313, 34, 344
High Courts04 May 2001Dismissed
Kundan Lal Vs Yogindra
High Court Of Himachal Pradesh · (2001) 2 ShimLC 315
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts04 May 2001Dismissed
Jaspal Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2001) 3 ShimLC 137
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 306, 354, 376
High Courts04 May 2001Dismissed
Parkasho Devi and Others Vs Basheshar Singh alias Sher Singh
High Court Of Himachal Pradesh · (2001) 2 ShimLC 354
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Succession Act, 1956 — Section 12Limitation Act, 1908 — Article 120, 58
High Courts02 May 2001Dismissed
State of H.P. Vs Parkasho Devi and Others
High Court Of Himachal Pradesh · (2002) 1 ShimLC 55
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115 , 151
High Courts30 Apr 2001Dismissed
United Commercial Bank Vs Rameshwar Saini and Others
High Court Of Himachal Pradesh · (2001) 3 ShimLC 86
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 47, 50, 60
High Courts26 Apr 2001
Swaran Singh Vs The Punjab Kesari and Others
High Court Of Himachal Pradesh · (2002) 3 RCR(Civil) 778 : (2001) 3 ShimLC 180
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Limitation Act, 1963 — Article 75
High Courts25 Apr 2001Dismissed
State of H.P. Vs Desh Raj
High Court Of Himachal Pradesh · (2001) 3 ShimLC 164
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 13(2), 13(2B), 16(1A)Prevention of Food Adulteration Rules, 1955 — Rule 12
High Courts24 Apr 2001Dismissed
Ram Piari Verma and Another Vs Anand Swaroop
High Court Of Himachal Pradesh · (2001) 2 ShimLC 388
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts23 Apr 2001Allowed
Bhagat Ram (Since Deceased) through his Legal Representatives Smt. Sagar Devi and Others Vs Kuldip Raj
High Court Of Himachal Pradesh · (2001) 3 ShimLC 292
Hindu Succession Act, 1956 — Section 29
High Courts17 Apr 2001Allowed
SH. Gianoo and Others Vs Sh. Hem Singh and Others
High Court Of Himachal Pradesh · (2000) 3 ShimLC 55
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 3A, 11
High Courts09 Apr 2001
Capt. Randhir Singh Salhuria and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2001) 2 ShimLC 425
Constitution of India, 1950 — Article 311
High Courts30 Mar 2001
Himachal Pradesh State Electricity Board and Another Vs Biplesh Kumar and Another
High Court Of Himachal Pradesh · (2001) 2 ACC 216 : (2001) ACJ 2017 : (2001) 2 ShimLC 164
High Courts28 Mar 2001Allowed
Whispering Rock Resorts Vs Commissioner, Workmen''s Compensation and Others
High Court Of Himachal Pradesh · (2001) 2 ACC 374 : (2001) ACJ 1764 : (2002) 92 FLR 844 : (2002) 2 LLJ 249
Workmens Compensation Act, 1923 — Section 4A
High Courts28 Mar 2001Dismissed
Lok Nath Attri Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2001) 2 LLJ 1084 : (2001) 2 ShimLC 118
Industrial Disputes Act, 1947 — Section 10(1), 2
High Courts27 Mar 2001Dismissed
Hushan Kaushal and Others Vs Bal Raj and Others
High Court Of Himachal Pradesh · AIR 2002 HP 94 : (2001) 2 ShimLC 223
Himachal Pradesh Court Fees Act, 1968 — Article 13, 7
High Courts21 Mar 2001Allowed
State of Himachal Pradesh Vs Kewal Kumar
High Court Of Himachal Pradesh · (2002) CriLJ 3807 : (2001) 2 DMC 349 : (2001) 2 ShimLC 219
Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 401Penal Code, 1860 (IPC) — Section 323, 498A
High Courts14 Mar 2001Allowed
The State of H.P. and Another Vs Kashmir Singh
High Court Of Himachal Pradesh · (2001) 2 ShimLC 392
Limitation Act, 1963 — Section 5
High Courts14 Mar 2001Allowed
R.S. Santoshi Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2001) 2 ShimLC 192
Himachal Pradesh Municipal Corporation Act, 1994 — Section 251Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 118