Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5, 100Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 3, 90, 91Specific Relief Act, 1963 — Section 34 , 38

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High Courts10 Jan 2003Dismissed

State of Himachal Pradesh Vs Dev Prakash and Another

High Court Of Himachal Pradesh · (2003) CriLJ 2882

Penal Code, 1860 (IPC) — Section 381

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High Courts10 Jan 2003Dismissed

Raj Pal Vs State of H.P.

High Court Of Himachal Pradesh · (2004) CriLJ 695

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 43, 50, 51

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High Courts10 Jan 2003Dismissed

State of H.P. Vs Surinder Mohan and Others

High Court Of Himachal Pradesh · (2003) CriLJ 4223

Criminal Procedure Code, 1973 (CrPC) — Section 161, 162Evidence Act, 1872 — Section 133Penal Code, 1860 (IPC) — Section 300

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High Courts10 Jan 2003Dismissed

Dr. Manohar Pal Sharma Vs Union of India (UOI) and Others

High Court Of Himachal Pradesh · AIR 2003 HP 168

Indian Medicine Central Council Act, 1970 — Section 3, 3(1), 4, 4(1), 4(2)

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High Courts09 Jan 2003

Amrish Rana Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2003) CriLJ 2991

Constitution of India, 1950 — Article 21Prisons Act, 1894 — Section 13

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High Courts08 Jan 2003Dismissed

Kumari Kanchan and Others Vs Bishan Das and Others

High Court Of Himachal Pradesh · (2003) 1 ShimLC 417

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17, 115, 151

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High Courts08 Jan 2003Allowed

Sushil Mittal and Another Vs R.D. Bhardwaj and Another

High Court Of Himachal Pradesh · AIR 2003 HP 170 : (2004) 1 CivCC 341

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 39 Rule 3

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High Courts07 Jan 2003Allowed

Shankar Dass Sharma Vs Municipal Corporation and Others

High Court Of Himachal Pradesh · AIR 2003 HP 139

Himachal Pradesh Municipal Corporation Act, 1994 — Section 170, 2(37)

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High Courts03 Jan 2003Dismissed

Anant Ram Negi Vs State of H.P. and Others

High Court Of Himachal Pradesh · AIR 2004 HP 1

Himachal Pradesh Private Forests Act, 1954 — Section 10 , 11 , 4, 52 , 53Limitation Act, 1963 — Article 80, 91

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High Courts03 Jan 2003Dismissed

Indian Bank Vs Deepak Verma and Others

High Court Of Himachal Pradesh · AIR 2003 HP 131 : (2003) 3 CivCC 501

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Limitation Act, 1963 — Article 134

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High Courts01 Jan 2003

Anant Ram Negi Vs State of H.P. and Others

High Court Of Himachal Pradesh · AIR 2003 HP 114

Forest Act, 1927 — Section 52Himachal Pradesh Private Forests Act, 1954 — Section 10, 11, 4Limitation Act, 1963 — Article 80 , 91

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High Courts24 Dec 2002

Pooja Saran Vs H.P. University and Another

High Court Of Himachal Pradesh · (2002) 3 ShimLC 70

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