High Courts21 May 2004Allowed
Brij Lal Vs Amar Nath Kaushal
High Court Of Himachal Pradesh · (2004) 2 ShimLC 112
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,334 judgments · page 1,314 of 1,567
High Courts21 May 2004Allowed
Bihari Lal Vs National Insurance Co. Ltd. and Others
High Court Of Himachal Pradesh · (2006) ACJ 619 : (2004) 2 ShimLC 8186
High Courts20 May 2004
Shobh Ram Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2004) 2 ShimLC 298
Constitution of India, 1950 — Article 226, 227
High Courts13 May 2004
National Insurance Co. Ltd. Vs Geeta Devi and Others
High Court Of Himachal Pradesh · (2006) ACJ 603
Motor Vehicles Act, 1988 — Section 147(1), 149, 149(2)Workmens Compensation Act, 1923 — Section 4A, 4A(3)
High Courts11 May 2004Allowed
Chamel Singh Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2004) 2 ShimLC 149
Constitution of India, 1950 — Article 300A
High Courts03 May 2004Dismissed
National Insurance Co. Ltd. Vs Rattani Devi and Others
High Court Of Himachal Pradesh · (2006) ACJ 717
Motor Vehicles Act, 1939 — Section 96, 96(2)Motor Vehicles Act, 1988 — Section 149, 149(1), 149(2), 149(7), 170
High Courts28 Apr 2004Dismissed
Ashoka Alloy Steel Ltd. and Others Vs Central Bank of India
High Court Of Himachal Pradesh · (2005) 2 BC 283 : (2004) 122 CompCas 777 : (2004) 2 ShimLC 7831
Constitution of India, 1950 — Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19
High Courts27 Apr 2004
United India Insurance Co. Ltd. Vs Chanchala Devi and Another
High Court Of Himachal Pradesh · (2004) 3 ACC 46 : (2005) ACJ 777 : (2005) 1 LLJ 263 : (2004) 2 ShimLC 7823
Workmens Compensation Act, 1923 — Section 30
High Courts23 Apr 2004
United Commercial Bank Vs Dev Raj and Others
High Court Of Himachal Pradesh · (2005) 2 BC 352 : (2004) 122 CompCas 568 : (2004) 2 ShimLC 7855
Financial Institutions Act, 1993 — Section 31
High Courts22 Apr 2004Dismissed
The Executive Engineer, PWD Vs Rajesh Thakur
High Court Of Himachal Pradesh · (2004) 2 ShimLC 42
Arbitration and Conciliation Act, 1996 — Section 34
High Courts22 Apr 2004
Ajay Sharma and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2004) 2 ShimLC 68
High Courts21 Apr 2004
National Insurance Co. Ltd. Vs Bhagwan Dass and Others
High Court Of Himachal Pradesh · (2005) ACJ 410
Motor Vehicles Act, 1988 — Section 149(2)
High Courts21 Apr 2004
National Insurance Company Vs Bhagwan Das and Others
High Court Of Himachal Pradesh · (2004) 3 ACC 19 : (2004) 2 ShimLC 7850
Motor Vehicles Act, 1988 — Section 149(2)(a)(ii)
High Courts21 Apr 2004
New India Assurance Co. Ltd. Vs Dharmu and Others
High Court Of Himachal Pradesh · (2005) ACJ 1149
Central Motor Vehicles Rules, 1989 — Rule 16, 16(1)Motor Vehicles Act, 1988 — Section 10, 10(2), 149(1), 149(2), 18
High Courts21 Apr 2004Allowed
Rajinder Singh and Others Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2004) 2 ShimLC 5
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts13 Apr 2004
Mohan Singh Vs Smt. Findi Devi
High Court Of Himachal Pradesh · (2004) 2 ShimLC 58
Hindu Adoptions and Maintenance Act, 1956 — Section 18
High Courts08 Apr 2004Dismissed
Ramesh and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2004) 2 ShimLC 8
Penal Code, 1860 (IPC) — Section 323, 325
High Courts07 Apr 2004Allowed
Roshan Lal Mehta and Another Vs Hon''ble High Court of H.P. and Another
High Court Of Himachal Pradesh · (2004) 2 ShimLC 35
Constitution of India, 1950 — Article 14
High Courts06 Apr 2004Allowed
Narain Singh Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2004) 2 ShimLC 1
Constitution of India, 1950 — Article 14, 300A