High Courts17 May 2005Dismissed
Het Ram and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2006) 2 LLJ 166
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2, 25F, 33C
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,334 judgments · page 1,304 of 1,567
High Courts17 May 2005Allowed
State of Himachal Pradesh and Another Vs Deepa Devi and Others
High Court Of Himachal Pradesh · (2005) 4 ACC 194 : (2006) ACJ 1677 : (2005) 3 ShimLC 175
Motor Vehicles Act, 1939 — Section 94, 95, 95(5)Motor Vehicles Act, 1988 — Section 110B, 140, 147, 147(3), 147(5)
High Courts17 May 2005
New India Assurance Co. Ltd. Vs Sunita Devi and Others
High Court Of Himachal Pradesh · (2005) 4 ACC 232 : (2006) ACJ 1036 : (2005) 3 ShimLC 374
Workmens Compensation Act, 1923 — Section 4
High Courts16 May 2005Allowed
Munshi Ram Vs Kamla Devi and Others etc.
High Court Of Himachal Pradesh · AIR 2006 HP 19 : (2006) 3 RCR(Civil) 289 : (2005) 3 ShimLC 391
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151
High Courts16 May 2005
Ashok Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2005) 3 ShimLC 344
Criminal Procedure Code, 1973 (CrPC) — Section 107, 117
High Courts12 May 2005Allowed
State of H.P. Vs Kalmu
High Court Of Himachal Pradesh · (2005) 3 ShimLC 327
Himachal Pradesh Land Revenue Act, 1954 — Section 163
High Courts12 May 2005Dismissed
Ram Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2006) CriLJ 939 : (2005) 3 ShimLC 67
Criminal Procedure Code, 1973 (CrPC) — Section 154, 207Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts11 May 2005Dismissed
Veer Singh and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2005) 3 ShimLC 314
Constitution of India, 1950 — Article 309Himachal Pradesh Home Guards Act, 1968 — Section 14, 14(1), 4, 5, 5(4)Himachal Pradesh Home Guards Rules, 1971 — Rule 18, 3, 4, 5, 7
High Courts11 May 2005Allowed
Dev Raj Vs State of H.P.
High Court Of Himachal Pradesh · (2005) CriLJ 4580 : (2006) 1 RCR(Criminal) 531
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 41, 41(1), 42, 42(1)
High Courts11 May 2005
Mohinder Singh Vs Oriental Insurance Company and Others
High Court Of Himachal Pradesh · (2006) 2 ACC 212 : (2006) 1 LLJ 563 : (2005) 2 ShimLC 375
Workmens Compensation Act, 1923 — Section 30
High Courts10 May 2005Dismissed
United India Insurance Co. Ltd. Vs Seema Devi and Others
High Court Of Himachal Pradesh · (2005) 4 ACC 39 : (2006) ACJ 1357 : (2006) 108 FLR 467 : (2005) 2 ShimLC 442
Motor Vehicles Act, 1988 — Section 146, 147, 147(1), 149Workmens Compensation Act, 1923 — Section 2(1), 3, 3(1), 30, 4
High Courts09 May 2005Allowed
United India Insurance Co. Ltd. Vs Kavita Chhabra and Others
High Court Of Himachal Pradesh · (2005) 3 ACC 885 : (2006) ACJ 1484 : (2005) 2 ShimLC 317
Constitution of India, 1950 — Article 142Motor Vehicles Act, 1939 — Section 92AMotor Vehicles Act, 1988 — Section 140, 163A
High Courts06 May 2005
The Block Development Officer Vs Rajesh Vyas and Others
High Court Of Himachal Pradesh · (2005) 3 ShimLC 372
High Courts06 May 2005Allowed
State of H.P. and Others Vs Pankaj Sharma and Others
High Court Of Himachal Pradesh · AIR 2006 HP 14 : (2006) 3 RCR(Civil) 575 : (2005) 3 ShimLC 167
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 5 Rule 1, Order 8 Rule 1
High Courts06 May 2005
Rajeev Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · AIR 2006 HP 83 : (2005) 3 ShimLC 265
Constitution of India, 1950 — Article 14, 226, 227
High Courts02 May 2005Allowed
Ramesh Chand Vs New India Assurance Co. Ltd. and Others
High Court Of Himachal Pradesh · (2005) ACJ 2009
Motor Vehicles (Amendment) Act, 1994 — Section 146, 157(1)Motor Vehicles Act, 1939 — Section 103A, 94, 95, 96Motor Vehicles Act, 1988 — Section 157, 157(1), 157(2), 170
High Courts28 Apr 2005
Samkit Lamo Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2005) 3 ShimLC 403
High Courts28 Apr 2005Allowed
Shri Bhaga Ram and Another Vs H.P. State Electricity Board and Another
High Court Of Himachal Pradesh · (2005) 2 ShimLC 160
Industrial Disputes Act, 1947 — Section 12(5)
High Courts28 Apr 2005Dismissed
Mast Ram Vs State Bank of Patiala and Others
High Court Of Himachal Pradesh · (2005) 2 ShimLC 200
Bank Employees Pension Regulations, 1995 — Regulation 24, 29Constitution of India, 1950 — Article 227, 266
High Courts27 Apr 2005
Zatiun Begum Vs Secretary Forests and Others
High Court Of Himachal Pradesh · (2005) 3 ACC 877
Workmens Compensation Act, 1923 — Section 30