High Courts20 Mar 2009Dismissed
Amar Nath and Others Vs Jagat Singh and Another
High Court Of Himachal Pradesh · AIR 2009 HP 63 : (2011) 7 RCR(Civil) 1356
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,334 judgments · page 1,248 of 1,567
High Courts20 Mar 2009
State of H.P. Vs Madan Gopal
High Court Of Himachal Pradesh · (2009) 1 ShimLC 520
Arbitration and Conciliation Act, 1996 — Section 24, 34, 34(2)(iii)
High Courts20 Mar 2009Allowed
Ram Chander Vs H.P. State Small Industries and Export Corporation
High Court Of Himachal Pradesh · (2009) 1 ShimLC 397
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19, 151
High Courts19 Mar 2009Allowed
Ramesh Chand Chaudhary Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2009) 2 ShimLC 68
High Courts19 Mar 2009Allowed
Shri Kaushal Kumar Vs H.R.T.C. and Others
High Court Of Himachal Pradesh · (2009) 2 ShimLC 10
Constitution of India, 1950 — Article 14, 16
High Courts18 Mar 2009Allowed
Yash Paul Goel Vs H.P.M.C. Ltd.
High Court Of Himachal Pradesh · (2009) 1 ShimLC 423
High Courts18 Mar 2009Dismissed
H.P. Krishivishva Vidyalaya Vs Kulbhushan Sood
High Court Of Himachal Pradesh · (2009) 03 SHI CK 0021
Arbitration and Conciliation Act, 1996 — Section 31(7)(b), 37
High Courts17 Mar 2009Allowed
Sunita Kumari Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 1 ShimLC 410
High Courts17 Mar 2009Allowed
Shri Radhey Shyam Vs H.R.T.C. and Another
High Court Of Himachal Pradesh · (2009) 122 FLR 256 : (2009) 1 ShimLC 416
High Courts16 Mar 2009
Commissioner of C. Ex. Vs Eicher Demm
High Court Of Himachal Pradesh · (2010) 252 ELT 519
Central Excises and Salt Act, 1944 — Section 11A
High Courts16 Mar 2009
Onkar Chand and Co. and Others Vs Income Tax Department
High Court Of Himachal Pradesh · (2011) 237 CTR 530 : (2011) 203 TAXMAN 108
Criminal Procedure Code, 1973 (CrPC) — Section 177Income Tax Act, 1961 — Section 276C, 277, 278B, 278B(1)
High Courts16 Mar 2009Allowed
Smt. Vishwa Rani Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 1 ShimLC 526
Constitution of India, 1950 — Article 226, 227
High Courts16 Mar 2009
Arjun Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 03 SHI CK 0029
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts16 Mar 2009
The Himachal Pradesh Sanskrit Shishak Parishad and Another Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2009) 1 ShimLC 412
Constitution of India, 1950 — Article 12
High Courts13 Mar 2009Dismissed
State of H.P. and Others Vs Raj Kumar and Others
High Court Of Himachal Pradesh · (2009) 1 ShimLC 401
Himachal Pradesh Land Revenue Act, 1954 — Section 163
High Courts13 Mar 2009
C.B.E. and C. Vs Black Gold Rubber
High Court Of Himachal Pradesh · (2010) 252 ELT 500
High Courts13 Mar 2009Allowed
Mani Ram Vs Himachal Pradesh State Electricity Board and Others
High Court Of Himachal Pradesh · (2009) 1 ShimLC 419
High Courts12 Mar 2009
Sudesh Kumari and Others Vs Shivalik Hatcheries Pvt. Ltd. and Others
High Court Of Himachal Pradesh · (2010) ACJ 1779 : (2009) 4 LLJ 805 : (2009) 2 ShimLC 1
Workmens Compensation Act, 1923 — Section 21
High Courts12 Mar 2009Allowed
Jaram Singh Vs Joginder Singh Parmar
High Court Of Himachal Pradesh · (2009) 1 ShimLC 513
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts12 Mar 2009Dismissed
Oriental Insurance Company Limited Vs Smt. Dashoda Devi and Others
High Court Of Himachal Pradesh · (2010) ACJ 2207 : (2009) 3 ShimLC 395
Motor Vehicles Act, 1988 — Section 166