High Courts11 May 2009Dismissed
State of H.P. Vs Sat Pal Singh @ Satta and Another
High Court Of Himachal Pradesh · (2009) 2 ShimLC 131
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 173
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,347 judgments · page 1,243 of 1,568
High Courts11 May 2009Dismissed
Ramesh Sachdeva Vs Shahbaz Khan
High Court Of Himachal Pradesh · (2010) 1 Crimes 400 : (2009) 2 ShimLC 230
Evidence Act, 1872 — Section 114Negotiable Instruments Act, 1881 (NI) — Section 138(c), 142, 142(b)
High Courts08 May 2009
Deepak Arora and Another Vs Shri Vijay Khanna
High Court Of Himachal Pradesh · (2009) 2 ShimLC 340
Arbitration and Conciliation Act, 1996 — Section 11, 9
High Courts08 May 2009
Jagdeep Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 05 SHI CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 420, 464, 468, 471
High Courts08 May 2009Allowed
Sanjay Rathore Vs Prakam Singh and Others
High Court Of Himachal Pradesh · (2009) 05 SHI CK 0023
Motor Vehicles Act, 1988 — Section 166
High Courts08 May 2009Allowed
Babu Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) 05 SHI CK 0009
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts08 May 2009Dismissed
Harpratap Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 1 ALT(Cri) 20 : (2009) CriLJ 3537 : (2011) 7 RCR(Criminal) 1346 : (2009) 2 ShimLC 225
Prevention of Food Adulteration Act, 1954 — Section 10(7), 13(2), 16(1)(A), 16(1)(a)(1), 2(xiii)
High Courts06 May 2009Dismissed
H.P. State Civil Supplies Corpn. Ltd. Vs Joginder Nagar Electronic and LPG Co-op. Store Ltd.
High Court Of Himachal Pradesh · AIR 2009 HP 72 : (2010) 2 RCR(Civil) 856 : (2009) 2 ShimLC 402
Arbitration and Conciliation Act, 1996 — Section 34, 9
High Courts06 May 2009Dismissed
Lachmi Devi Vs H.P.S.E.B. and Another
High Court Of Himachal Pradesh · AIR 2009 HP 66
Electricity Rules, 1956 — Rule 77, 82
High Courts05 May 2009Dismissed
Bhupinder Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) 2 ShimLC 219
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 304II
High Courts05 May 2009
Smt. Rani Vs Shri Rai Bahadur Jodhamal Kuthiala Trust and Others
High Court Of Himachal Pradesh · (2009) 05 SHI CK 0020
Himachal Pradesh Urban Rent Control Act, 1987 — Section 143(3)(a)(ii)
High Courts05 May 2009Dismissed
Smt. Heema Devi Vs Shri Arvind Kumar
High Court Of Himachal Pradesh · AIR 2009 HP 83 : (2010) 1 DMC 761 : (2011) 7 RCR(Civil) 1429 : (2009) 2 ShimLC 192
Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib)
High Courts05 May 2009
Smt. Neelima Verma Vs Shri Manish Kumar
High Court Of Himachal Pradesh · (2009) 2 ShimLC 185
Hindu Marriage Act, 1955 — Section 13
High Courts04 May 2009Allowed
State of HP and Another Vs Brahma Nand Sharma
High Court Of Himachal Pradesh · (2009) 05 SHI CK 0021
Himachal Pradesh Panchayati Raj Act, 1968 — Section 150
High Courts30 Apr 2009Allowed
Shri Nand Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 123 FLR 859 : (2009) 2 ShimLC 269
High Courts30 Apr 2009
Dr. Atma Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0008
CCS (Conduct) Rules — Rule 3(I)(ii)
High Courts29 Apr 2009Dismissed
Opinder Mohan Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2009) 2 ShimLC 154
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 19
High Courts29 Apr 2009
Kuldeep Singh Vs H.R.T.C. and Others
High Court Of Himachal Pradesh · (2009) 2 ShimLC 140
Fundamental Rules — Rule 56(b)
High Courts29 Apr 2009Dismissed
New India Assurance Company Vs Budh Ram and Another
High Court Of Himachal Pradesh · (2009) 2 ShimLC 139
High Courts29 Apr 2009
Shishan Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) CriLJ 3399 : (2011) 6 RCR(Criminal) 1940 : (2009) 2 ShimLC 70
Penal Code, 1860 (IPC) — Section 363, 366, 376