High Courts19 Nov 2009
General Manager, Ranjit Sagar Vs Sansar Chand and Others
High Court Of Himachal Pradesh · (2009) 11 SHI CK 0030
Land Acquisition Act, 1894 — Section 18, 4
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,347 judgments · page 1,227 of 1,568
High Courts19 Nov 2009
Sh. Jiwanand Jiwan and Others and Dr. Arvind Sood and Others Vs The Himachal Pradesh Housing and Urban Development Authority
High Court Of Himachal Pradesh · (2009) 3 ShimLC 431
Civil Procedure Code, 1908 (CPC) — Section 15Himachal Pradesh Court Fees Act, 1968 — Section 16, 7(iv)(c)
High Courts19 Nov 2009Dismissed
Deep Chand and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 11 SHI CK 0028
Penal Code, 1860 (IPC) — Section 302, 324, 34, 341, 457
High Courts19 Nov 2009Dismissed
Devi Singh and Others Vs Chairman, Managing Committee, D.A.V. Public School and Others
High Court Of Himachal Pradesh · (2010) 1 ShimLC 334
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 80
High Courts18 Nov 2009
Barang Sain and Others Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 262
Constitution of India, 1950 — Article 21
High Courts18 Nov 2009Dismissed
H.P. Housing and Urban Development Authority Vs Surinder Mohan Kochhar and Another Surinder Mohan Kochhar Vs State of H.P. and Another and H.P. Housing Board
High Court Of Himachal Pradesh · (2009) 11 SHI CK 0059
High Courts18 Nov 2009
Commissioner of Income Tax Vs Gulshan Electric Store and Malhotra Jewellers
High Court Of Himachal Pradesh · (2009) 11 SHI CK 0058
Income Tax Act, 1961 — Section 4(b)(iii), 69, 69A
High Courts18 Nov 2009Dismissed
Winsome Textile Industries Ltd. and Another Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2009) 171 ECR 276 : (2010) 252 ELT 184
Central Excise Rules, 1944 — Rule 57A, 57A(5), 57B
High Courts18 Nov 2009Dismissed
Pamwi Tissues Ltd. and Others, Sh. Anil Kaitan, Sh. S.K. Khaitan and Sh. N.K. Vasu Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2009) 171 ECR 272 : (2010) 252 ELT 38
Central Excises and Salt Act, 1944 — Section 35
High Courts17 Nov 2009
Commissioner of Income Tax Vs Sandeep Khanna
High Court Of Himachal Pradesh · (2009) 11 SHI CK 0063
Income Tax Act, 1961 — Section 139(8), 154, 154(3), 155, 155(4)
High Courts17 Nov 2009Dismissed
State of H.P. Vs Vikram Singh and Another
High Court Of Himachal Pradesh · (2009) 11 SHI CK 0061
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 302
High Courts17 Nov 2009Dismissed
Shri Harsh Vardhan Sharma Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2009) 11 SHI CK 0035
Administrative Tribunals Act, 1985 — Section 14(2)
High Courts17 Nov 2009Dismissed
Chuni Lal Sharma Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2009) 11 SHI CK 0032
Constitution of India, 1950 — Article 226, 227
High Courts16 Nov 2009Dismissed
Rajinder Thakur and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 3 ShimLC 292
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 302, 34, 392
High Courts16 Nov 2009Dismissed
Commissioner of Income Tax Vs Bilaspur District Truck Operators Transport Co.op. Society Ltd.
High Court Of Himachal Pradesh · (2009) 11 SHI CK 0037
Income Tax Act, 1961 — Section 194C, 194C(2)
High Courts16 Nov 2009Allowed
Commissioner of Income Tax Vs Kiran Enterprises
High Court Of Himachal Pradesh · (2010) 228 CTR 101 : (2010) 327 ITR 520
Income Tax Act, 1961 — Section 80IA, 80IB(13)
High Courts16 Nov 2009Dismissed
Papiya Lahiri Vs H.P. University and Others
High Court Of Himachal Pradesh · (2010) 1 ShimLC 343
Constitution of India, 1950 — Article 14
High Courts16 Nov 2009Dismissed
State of H.P. and Another Vs Rattan Chand and Another R.N. Sharma and Others Vs State of H.P. and Others State of H.P. Vs Baljeet Singh Rajpal and Others
High Court Of Himachal Pradesh · (2009) 11 SHI CK 0022
High Courts16 Nov 2009
Commissioner of Income Tax Vs Eastbourne Hotels Pvt. Ltd.
High Court Of Himachal Pradesh · (2009) 11 SHI CK 0011
Income Tax Act, 1961 — Section 43B
High Courts16 Nov 2009Dismissed
Commissioner of Income Tax Vs Dinesh Kumar
High Court Of Himachal Pradesh · (2009) 11 SHI CK 0010
Income Tax Act, 1961 — Section 80IA