High Courts02 Jan 2026
Jagdish Chand Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 01 SHI CK 2771
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2026
1,374 judgments · page 68 of 69
High Courts02 Jan 2026Allowed
Arun Sharma Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1486
High Courts02 Jan 2026Disposed Of
Shammi Sharma Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1438
High Courts02 Jan 2026Dismissed
Nanak Singh (Deceased) Through Lrs Vs Mast Ram (Deceased) Through Lrs
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1437
Code Of Civil Procedure, 1908-Section 96, 100, 100(5), 103, 151, Order 1 Rule 10, Order 2 Rule 2, Order 23 Rule 2(iv)(b), Order 23 Rule 2 (4)(b), Order 26 Rule 9Himachal Pradesh Courts Act, 1976-Section 21Transfer Of Property Act, 1882-Section 52
High Courts02 Jan 2026Disposed Of
Vikram Chand And Ors Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1436
High Courts02 Jan 2026Disposed Of
Heera Singh Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1435
High Courts02 Jan 2026Disposed Of
Karan Singh Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1434
High Courts02 Jan 2026Disposed Of
Munish Kumar And Anr Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1433
High Courts02 Jan 2026Disposed Of
Surender Kumar And Others Vs H.P. State Forest Development Corporation & Anr
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1432
High Courts02 Jan 2026Disposed Of
Anant Ram Vs HRTC And Anr
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1431
High Courts02 Jan 2026
Kamaljeet And Another Vs Municipal Corporation, Shimla And Others
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1430
High Courts02 Jan 2026Disposed Of
Anu Sharma Vs Raj Kumar Garg & Ors
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1429
Code Of Civil Procedure, 1908-Section 151
High Courts02 Jan 2026Dismissed
Oriental Insurance Company Limited Vs Dharamu (Deceased) Through His LR & Other
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1428
Motor Vehicles Act, 1988-Section 140, 140(2), 166, 166(1), 166(1)(c), 173B Code Of Civil Procedure, 1908-Section 2(1)(g), 2(11)
High Courts01 Jan 2026
Banita Choudhary Vs State Of Himachal Pradesh & Anr.
High Court Of Himachal Pradesh · (2026) 01 SHI CK 2762
Constitution of India-Article 136, 16, 15(4) and 16(4), 14(4) and 16(4), 14, 15, 16 and 39A, 16 and 39, 10 of the draft Constitution
High Courts01 Jan 2026
Dr.Vijay Kumar Sharma Vs Himachal Pradesh University
High Court Of Himachal Pradesh · (2026) 01 SHI CK 2751
University Act-Section 2(15)H.P. University OrdinanceUGC Regulations
High Courts01 Jan 2026Allowed
Ashutosh Gupta Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · 2025 INSC 869
Indian Penal Code, 1860-Sections 441, 447, 451, 457, 503, 506SARFAESI ActArbitration Act, 1996
High Courts01 Jan 2026
State Of HP Vs ABC
High Court Of Himachal Pradesh · (2026) 01 SHI CK 2760
Indian Penal Code-Sections 364, 302, 201, 468, 304 Part II, 325Indian Evidence Act, 1872-Section 27, 25, 60, 157Juvenile Justice (Care and Protection) Act, 2000-Section 52, 53, 54, 15
High Courts01 Jan 2026
Dr.Vijay Kumar Sharma Vs Himachal Pradesh University
High Court Of Himachal Pradesh · (2026) 01 SHI CK 2783
H.P. University Act-Section 2(15)UGC Regulations
High Courts01 Jan 2026Allowed
Rajinder Kumar & Ors. Vs State Of H.P.
High Court Of Himachal Pradesh · (2026) 01 SHI CK 2782
Indian Penal Code-Section 379 read with Section 34, 379Indian Forest Act-Sections 41, 42, 69Criminal Procedure Code-Section 313, 397, 397 to 401, 401, 482, 437-A
High Courts01 Jan 2026
Prakash Chand Vs State Of H.P.
High Court Of Himachal Pradesh · 1991 INSC 153
Indian Penal Code-Section 323, 307, 324, 341, 34Cr.P.C.-Section 313Indian Evidence Act-Section 27, 114, 114(g)