High Courts04 Jan 2018Disposed Of
Khem Chand Vs Bhagat Urban Co-Operative Bank
High Court Of Himachal Pradesh · (2018) ACD 756 : (2018) 2 BC 19 : (2018) 2 DCR 519
Negotiable Instruments Act, 1881 — Section 138
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2018
702 judgments · page 35 of 36
High Courts04 Jan 2018Allowed
National Insurance Co. Ltd Vs Rajesh Kumar And Another
High Court Of Himachal Pradesh · (2018) 1 SimLC 390
High Courts04 Jan 2018Allowed
Gram Panchayat, Thunag Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2018) 1 ILRHP 170
High Courts04 Jan 2018Allowed
Khem Chand Vs Bhagat Urban Co-operative Bank
High Court Of Himachal Pradesh · (2018) 2 DCR 519
Negotiable Instruments Act, 1881 — Section 138
High Courts04 Jan 2018Disposed Of
State Of H.P. Vs Rakesh
High Court Of Himachal Pradesh · (2018) 1 CriCC 843 : (2018) 1 RCR(Cri) 783 : (2018) 1 CurCriR 410 : (2018) 3 CriCC 161
Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 20, 50Code Of Criminal Procedure, 1973 — Section 100, 313
High Courts04 Jan 2018Dismissed
State Of Himachal Pradesh Vs Bidhi Chand and others
High Court Of Himachal Pradesh · (2018) 1 Shim LC 291
Indian Penal Code, 1860 — Section 34, 307, 323, 325, 427, 447, 452Code Of Criminal Procedure, 1973 — Section 154, 313
High Courts04 Jan 2018Disposed off
Court on its own motion Vs State of H.P. & Others
High Court Of Himachal Pradesh · (2018) 01 SHI CK 0044
Indian Penal Code, 1860, Section 34, Section 427, Section 341 - Acts done by several persons in furtherance of common intention - Mischief causing damage to the amount of f
High Courts04 Jan 2018Dismissed
Dina Lal Vs State of H.P. and ors.
High Court Of Himachal Pradesh · (2018) 01 SHI CK 0040
High Courts03 Jan 2018Dismissed
Prem Lal Vs Rajinder Kumar
High Court Of Himachal Pradesh · (2018) 1 ILRHP 152 : (2018) LatestHLJ(HP) 188
Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 14
High Courts03 Jan 2018Disposed Of
Jiwan Singh Vs Saroj Bala
High Court Of Himachal Pradesh · (2018) 1 ILR 150 (HP) : (2018) LatestHLJ 186 (HP) : (2018) 1 SimLC 454
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17
High Courts03 Jan 2018Disposed off
Court on its own motion Vs State of H.P. and Ors.
High Court Of Himachal Pradesh · (2018) 01 SHI CK 0046
High Courts02 Jan 2018Disposed Of
Sonika Vs Sourabh Kumar
High Court Of Himachal Pradesh · (2018) 1 DMC 355 : (2018) 1 HLR 685
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 24, 151
High Courts02 Jan 2018Disposed Of
Sachin Datta Rathod Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) 1 ILRHP 144 : (2018) LatestHLJ(HP) 171 : (2018) 1 SimLC 516
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section154, 437, 438, 439, 497(1)Indian Penal Code, 1860 — Section 34, 124A, 149, 201, 419, 420, 505(2), 511
High Courts02 Jan 2018Disposed Of
Pawan Dixit Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) 3 CriCC 148 : (2018) 1 ILRHP 137 : (2018) LatestHLJ(HP) 606 : (2018) 1 SimLC 1
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437, 438, 439, 497(1)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 21, 24, 27A, 29, 37
High Courts02 Jan 2018
Surjan Lal and another Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) 2 RCR (Cri) 200 : (2018) 1 Shim LC 280 : (2018) 2 JCC 57
Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 15, 52A, 57Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts02 Jan 2018Disposed off
Court on its own motion Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2018) 01 SHI CK 0038
High Courts01 Jan 2018Dismissed
State Of Himachal Pradesh Vs Santosh Kumar
High Court Of Himachal Pradesh · (2018) 1 ACC 392 : (2018) LatestHLJ(HP) 178 : (2018) 1 SimLC 504 : (2018) 2 TAC 739
Code Of Criminal Procedure, 1973 — Section 154, 161, 313, 378Indian Penal Code, 1860 — Section 279, 337, 338Motor Vehicles Act, 1988 — Section 187
High Courts01 Jan 2018
Court on its own motion Vs State of H.P. and others
High Court Of Himachal Pradesh · (2018) 01 SHI CK 0056
High Courts01 Jan 2018
Dopli Nand and others Vs Union of India and others
High Court Of Himachal Pradesh · (2018) 01 SHI CK 0055
High Courts01 Jan 2018
Amarjit Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) 01 SHI CK 0054
Code of Criminal Procedure, 1973, Section 438, Section 161, Section 164 - Direction for grant of bail to person apprehending arrest - Examination of witnesses by police -