High Courts25 Mar 2004Allowed
Shobha Ram and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2004) 2 ShimLC 128
Penal Code, 1860 (IPC) — Section 34, 342, 376, 452, 511
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2004
188 judgments · page 9 of 10
High Courts25 Mar 2004Dismissed
Kala Vs Amrit Kumar and Others
High Court Of Himachal Pradesh · (2005) ACJ 427
Motor Vehicles Act, 1988 — Section 145, 147(2), 149(2), 166(1)
High Courts23 Mar 2004Dismissed
National Insurance Co. Ltd. Vs Pushpa Devi and Others
High Court Of Himachal Pradesh · (2005) 2 ACC 514 : (2004) 3 ACC 317 : (2005) ACJ 600
Motor Vehicles Act, 1988 — Section 147, 166
High Courts22 Mar 2004Dismissed
Inder Paul Vs State of H.P.
High Court Of Himachal Pradesh · (2004) 1 ShimLC 400
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts19 Mar 2004Allowed
Continental Construction Ltd. Vs Presiding Officer and Another
High Court Of Himachal Pradesh · (2004) 102 FLR 1190 : (2004) 3 LLJ 117 : (2004) 1 ShimLC 357
Industrial Disputes Act, 1947 — Section 25F
High Courts19 Mar 2004
National Insurance Co. Ltd. Vs Kishori Lal and Others
High Court Of Himachal Pradesh · (2004) 3 ACC 109 : (2004) ACJ 1437 : (2004) 1 ShimLC 389
Motor Vehicles Act, 1988 — Section 147(1), 147(2), 173, 2(34)
High Courts19 Mar 2004Allowed
Tulna Devi and Others Vs Girdhari Lal and Others
High Court Of Himachal Pradesh · (2004) 1 ShimLC 337
Motor Vehicles Act, 1988 — Section 168(1), 173, 173(1)
High Courts17 Mar 2004Dismissed
Baba Sohan Giri Vs State of H.P.
High Court Of Himachal Pradesh · (2004) 1 ShimLC 394
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 376, 506
High Courts15 Mar 2004Dismissed
National Insurance Co. Ltd. Vs Girdhari Lal and Others National Insurance Co. Ltd. Vs Prakash Chandand Others
High Court Of Himachal Pradesh · (2004) 1 ShimLC 422
Motor Vehicles Act, 1988 — Section 149(2), 163A, 165, 166, 168
High Courts12 Mar 2004Dismissed
State of Himachal Pradesh Vs Devki Nand and Others
High Court Of Himachal Pradesh · (2004) 1 ShimLC 364
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 10Forest Act, 1927 — Section 41, 42
High Courts12 Mar 2004Allowed
Punjab National Bank and Another Vs Smt. Govind Kaur and Others
High Court Of Himachal Pradesh · (2004) 1 ShimLC 414
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A , Order 22 Rule 10A, Order 22 Rule 11, Order 22 Rule 11, Order 22 Rule 3Limitation Act, 1963 — Section 5
High Courts05 Mar 2004Dismissed
Kartar Singh Vs Smt. Nirmala Devi and Others
High Court Of Himachal Pradesh · (2004) 1 ShimLC 398
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 313Penal Code, 1860 (IPC) — Section 500
High Courts05 Mar 2004Dismissed
Rewat Ram Vs Chura Mani
High Court Of Himachal Pradesh · (2004) 1 ShimLC 354
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 499, 500
High Courts05 Mar 2004Dismissed
National Insurance Co. Ltd. Vs Girdhari Lal and Others
High Court Of Himachal Pradesh · (2006) ACJ 578
Motor Vehicles Act, 1988 — Section 149(2), 149(7), 163(A), 165, 166
High Courts05 Mar 2004
Rashila Ram Kaushal Vs Ranjit Singh and Others
High Court Of Himachal Pradesh · (2004) 3 ACC 224 : (2004) ACJ 1891 : (2004) 1 ShimLC 387
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1988 — Section 166
High Courts04 Mar 2004Allowed
Mahindra and Mahindra Finance Service Ltd. Vs Suresh Kumar and Another
High Court Of Himachal Pradesh · (2004) 1 ShimLC 411
Civil Procedure Code, 1908 (CPC) — Section 151, 152Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 149, 307, 323, 392
High Courts02 Mar 2004Dismissed
Kali Ram Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2004) 1 ShimLC 418
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Himachal Pradesh Land Revenue Act, 1954 — Section 163Limitation Act, 1963 — Article 100
High Courts23 Feb 2004
Kamlesh Vs Ram Dayal
High Court Of Himachal Pradesh · (2004) 1 ShimLC 408
Hindu Marriage Act, 1955 — Section 23, 24
High Courts09 Jan 2004
National Insurance Co. Ltd. Vs Mast Ram and Others
High Court Of Himachal Pradesh · (2004) 3 ACC 167 : (2004) ACJ 1039 : (2004) 1 ShimLC 480
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 149(2), 173
High Courts08 Jan 2004Allowed
Nagender Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2004) 1 ShimLC 442
Criminal Procedure Code, 1973 (CrPC) — Section 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 42, 42(1), 42(2)