High Courts16 Jul 2004
Executive Engineer, B and R, H.P.P.W.D. and Another Vs Kewal Ram
High Court Of Himachal Pradesh · (2005) ACJ 329 : (2005) 104 FLR 1159 : (2004) 2 ShimLC 8427
Workmens Compensation Act, 1923 — Section 4(1), 4A(3)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2004
188 judgments · page 5 of 10
High Courts16 Jul 2004Allowed
Ravinder Singh and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2004) 2 ShimLC 351
Constitution of India, 1950 — Article 227Himachal Pradesh Public Premises and Land (Eviction and Rent Recovery) Act, 1971 — Section 2, 4
High Courts15 Jul 2004Dismissed
Smt. Pushpa alias Leela and Others Vs Smt. Shakuntla and Others
High Court Of Himachal Pradesh · (2006) ACJ 932 : AIR 2005 HP 4
Motor Vehicles Act, 1988 — Section 149, 157
High Courts15 Jul 2004
Pushpa and Others Vs Shakuntala and Others
High Court Of Himachal Pradesh · (2007) 1 ACC 666 : (2004) 2 ShimLC 8478
Motor Vehicles Act, 1988 — Section 157(1)
High Courts15 Jul 2004Dismissed
Narbada and Others Vs Rajni Kanta and Others
High Court Of Himachal Pradesh · (2004) 3 ACC 763 : (2005) ACJ 142 : (2005) 1 CivCC 645 : (2004) 2 ShimLC 478
Motor Vehicles Act, 1988 — Section 146, 147, 147(1), 149, 157
High Courts15 Jul 2004
Dalip Kumar Vs Rajesh Sahani and Others
High Court Of Himachal Pradesh · (2004) 3 ACC 714 : (2005) ACJ 309 : (2004) 2 ShimLC 8387
Motor Vehicles Act, 1988 — Section 168, 169
High Courts14 Jul 2004Dismissed
Chet Ram and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2004) 2 ShimLC 423
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 41(2)
High Courts13 Jul 2004Allowed
Badri Prakash Vs Krishan Gopal
High Court Of Himachal Pradesh · (2004) 2 ShimLC 451
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts13 Jul 2004Allowed
National Insurance Co. Ltd. Vs Anguri Devi and Others
High Court Of Himachal Pradesh · (2004) 3 ACC 845 : (2005) ACJ 167 : (2004) 2 ShimLC 8390
Motor Vehicles Act, 1988 — Section 149(2), 170, 173
High Courts13 Jul 2004Allowed
Shanti Sharma Vs Shanti Sharma and Another
High Court Of Himachal Pradesh · (2004) 2 ShimLC 374
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151Constitution of India, 1950 — Article 227
High Courts13 Jul 2004Allowed
Roshan Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2004) 2 ShimLC 393
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts12 Jul 2004Dismissed
Shri Roop Singh Vs Shri Wattan Singh
High Court Of Himachal Pradesh · (2005) 1 ShimLC 124
Limitation Act, 1908 — Article 120, 126Limitation Act, 1963 — Article 109, 113, 59
High Courts12 Jul 2004Allowed
Gountermann Peipers (India) Ltd. Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2005) 126 CompCas 489
Companies Act, 1956 — Section 100, 101, 102, 103, 391Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 17, 22, 22(1)
High Courts08 Jul 2004Dismissed
Sanjiv Kumar Alias Sanju Vs State of H.P.
High Court Of Himachal Pradesh · (2004) 2 ShimLC 443
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts08 Jul 2004Allowed
Babu Din and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2004) 2 ShimLC 463
Penal Code, 1860 (IPC) — Section 302, 323, 325, 34
High Courts07 Jul 2004Allowed
Santoshi Devi (Smt.) Vs Chaudhary Ram
High Court Of Himachal Pradesh · (2004) 2 ShimLC 347
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Himachal Pradesh Panchayati Raj (General) Rules, 1997 — Rule 51
High Courts06 Jul 2004Allowed
Bruce Claridge Vs State of H.P.
High Court Of Himachal Pradesh · (2004) 2 ShimLC 99
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts02 Jul 2004Allowed
Desh Raj Vs Bodh Raj
High Court Of Himachal Pradesh · (2004) 2 ShimLC 108
High Courts29 Jun 2004Allowed
S.J.V.N. Ltd. Vs Roop Singh Negi and Another
High Court Of Himachal Pradesh · (2004) 2 ShimLC 246
Limitation Act, 1963 — Article 113
High Courts24 Jun 2004Allowed
New India Assurance Co. Ltd. Vs Amar Chand and Others
High Court Of Himachal Pradesh · (2004) 3 ACC 52 : (2005) ACJ 1233 : (2004) 2 ShimLC 8237
Motor Vehicles Act, 1988 — Section 166, 173Sales of Goods Act, 1930 — Section 19, 20, 21, 22, 23