High Courts01 Nov 2004Dismissed
Mast Ram and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2005) 1 ShimLC 139
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313, 374Penal Code, 1860 (IPC) — Section 302, 323, 324, 34
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2004
188 judgments · page 2 of 10
High Courts01 Nov 2004Allowed
Ram Lal and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2005) 1 ShimLC 158
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts01 Nov 2004Dismissed
Ashok Kumar and Others Vs Ram Raksh Pal and Another
High Court Of Himachal Pradesh · (2005) 1 ShimLC 174
High Courts29 Oct 2004Dismissed
M/s. Mcdowell and Company Ltd. Vs M/s. Wine Link L-1 Licensee and Another
High Court Of Himachal Pradesh · (2005) 1 ShimLC 36
Civil Procedure Code Amendment Act, 1973 — Order 16 Rule 1, Order 17 Rule 1, 148, 151Civil Procedure Code Amendment Act, 2002 — Order 5 Rule 1, Order 5 Rule 1(1), Order 8 Rule 1
High Courts27 Oct 2004
Lata Vs United India Insurance Co. Ltd. and Others
High Court Of Himachal Pradesh · (2005) 1 ACC 788 : (2005) ACJ 857 : (2005) 1 ShimLC 278
Arbitration Act, 1940 — Section 39, 39(1), 41 , 41(1)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22 , Order 41 Rule 33, Order 5 Rule 10, Order 5 Rule 11, Order 5 Rule 13Criminal Procedure Code, 1973 (CrPC) — Section 195
High Courts27 Oct 2004
Smt. Kaushalaya Kanga Vs Union of India (UOI) and Another
High Court Of Himachal Pradesh · (2005) 1 ShimLC 191
High Courts26 Oct 2004Dismissed
United India Insurance Co. Ltd. Vs Noor Dass and Others
High Court Of Himachal Pradesh · (2005) 1 ACC 743 : (2006) ACJ 142 : (2005) 1 ShimLC 276
Motor Vehicles Act, 1988 — Section 165, 165(1), 166, 166(1), 173
High Courts21 Oct 2004Dismissed
Jauni Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2005) 1 ShimLC 54
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 35, 50, 54, 57
High Courts20 Oct 2004Dismissed
State of Himachal Pradesh Vs Om Parkash and Another
High Court Of Himachal Pradesh · (2005) CriLJ 779 : (2005) 1 ShimLC 115
Penal Code, 1860 (IPC) — Section 376
High Courts19 Oct 2004Allowed
S.D. Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2005) 1 ShimLC 28
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 12, 24, 27(2)Central Civil Services (Conduct) Rules, 1964 — Rule 3Constitution of India, 1950 — Article 226
High Courts19 Oct 2004
Anil Kumar Mahajan Vs State Of H.P. and Another
High Court Of Himachal Pradesh · (2005) 1 ShimLC 46
Arbitration Act, 1940 — Section 20, 34, 8Arbitration and Conciliation Act, 1996 — Section 16, 20, 21, 23, 34Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 6 Rule 17, 9
High Courts19 Oct 2004Allowed
National Insurance Co. Ltd. Vs Nant Ram and Others
High Court Of Himachal Pradesh · (2005) 2 ACC 286 : (2005) ACJ 1408 : (2005) 1 ShimLC 226
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 62, 63, 74, 76, 77Motor Vehicles Act, 1939 — Section 2(27)
High Courts19 Oct 2004Dismissed
Manohar Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2005) 1 ShimLC 319
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313, 374Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 299, 302, 374, 84
High Courts18 Oct 2004Dismissed
National Insurance Co. Ltd. Vs Prabha Devi and Others
High Court Of Himachal Pradesh · (2006) ACJ 113 : (2005) 1 ShimLC 336
Evidence Act, 1872 — Section 101Motor Vehicles Act, 1988 — Section 149(2)
High Courts18 Oct 2004Dismissed
Dinesh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2005) 1 ShimLC 5
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 35, 42(2), 54, 57
High Courts18 Oct 2004Dismissed
National Insurance Co. Ltd. Vs V. Bimla Devi and Others
High Court Of Himachal Pradesh · (2006) ACJ 402 : (2005) 1 ShimLC 338
Evidence Act, 1872 — Section 62, 63, 74, 76, 77Motor Vehicles Act, 1988 — Section 173
High Courts14 Oct 2004Dismissed
National Insurance Co. Ltd. Vs Shangri and Another
High Court Of Himachal Pradesh · (2006) ACJ 173 : (2005) 1 ShimLC 85
Motor Vehicles Act, 1988 — Section 2(21), 2(47)
High Courts14 Oct 2004
Anil Thakur Vs State of H.P.
High Court Of Himachal Pradesh · (2005) 1 ShimLC 66
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 482Penal Code, 1860 (IPC) — Section 120B, 141, 147, 149, 307
High Courts14 Oct 2004
Lalit Sharma and Others Vs Dr. Jagdish Sharma and Another
High Court Of Himachal Pradesh · (2005) 1 ShimLC 92
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 150, 151, 482
High Courts13 Oct 2004Allowed
Mohindra Singh and Others Vs Godan and Others
High Court Of Himachal Pradesh · (2005) 1 ShimLC 87
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 92