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High Court Of Himachal Pradesh judgments, 2001

238 judgments · page 4 of 12

High Courts17 Oct 2001Dismissed

Ramesh Dutt Vs State of H.P.

High Court Of Himachal Pradesh · (2002) 1 ShimLC 293

Criminal Procedure Code, 1973 (CrPC) — Section 162, 211, 212(1), 215, 219Evidence Act, 1872 — Section 34, 73Penal Code, 1860 (IPC) — Section 405, 409, 467, 471
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High Courts17 Oct 2001Dismissed

Shri Binni Vs State of H.P.

High Court Of Himachal Pradesh · (2002) 1 ShimLC 124

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, Order 20 Rule 6A, 33Himachal Pradesh Land Revenue Act, 1954 — Section 163, 163(1), 163(3), 163(4), 163(5)
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High Courts12 Oct 2001Allowed

Mohinder Dutt Sharma Vs Bhagat Ram and Another

High Court Of Himachal Pradesh · (2002) 2 CivCC 280 : (2002) CriLJ 529 : (2002) 2 RCR(Criminal) 433

Criminal Procedure Code, 1973 (CrPC) — Section 401, 403, 482Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts11 Oct 2001Allowed

H.R. Bashal Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2002) 1 ShimLC 253

Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 120B, 23Prevention of Corruption Act, 1988 — Section 13(1), 5(1)
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High Courts11 Oct 2001Dismissed

Tulsi Vs Besar

High Court Of Himachal Pradesh · AIR 2002 HP 12 : (2002) 1 ShimLC 354

Evidence Act, 1872 — Section 81Himachal Pradesh Land Revenue Act, 1954 — Section 38Specific Relief Act, 1963 — Section 38
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High Courts05 Oct 2001Dismissed

Vinay Kumar Bawa Vs State of H.P.

High Court Of Himachal Pradesh · (2002) 1 ShimLC 267

Criminal Procedure Code, 1973 (CrPC) — Section 207, 215, 216, 227, 228Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
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High Courts04 Oct 2001Dismissed

Dandoo Ram Vs Roop Lal

High Court Of Himachal Pradesh · (2002) 1 ShimLC 231

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115Constitution of India, 1950 — Article 227
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High Courts03 Oct 2001Dismissed

Jatinder Sharma Vs Jeeti Mummick

High Court Of Himachal Pradesh · (2002) 1 ShimLC 109

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115, 115(1)Himachal Pradesh Urban Rent Control Act, 1971 — Section 11
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High Courts01 Oct 2001Dismissed

C.D. Katoch Vs State of H.P.

High Court Of Himachal Pradesh · (2002) 1 ShimLC 261

Criminal Procedure Code, 1973 (CrPC) — Section 227, 397, 401, 482Forest Act, 1927 — Section 32, 33, 41, 42, 43Penal Code, 1860 (IPC) — Section 109, 120B, 167, 218, 420
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High Courts01 Oct 2001Dismissed

Piyare Lal Vs State of H.P.

High Court Of Himachal Pradesh · (2001) 3 ShimLC 395

Himachal Pradesh Land Revenue Act, 1954 — Section 163, 163(3), 163(5), 171, 171(2)
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