High Courts09 May 2001
Kundan Lal Ahuja Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2001) 2 ShimLC 437
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33Limitation Act, 1963 — Section 14
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2001
238 judgments · page 10 of 12
High Courts04 May 2001Dismissed
Shri Mahendra Pal Vs Shri Ram Dass Malanger and Others
High Court Of Himachal Pradesh · (2001) 2 ShimLC 397
Election Rules, 1961 — Rule 42, 45, 56, 56(6), 63(2)Limitation Act, 1963 — Section 5Representation of the People Act, 1951 — Section 100, 100(1), 100(2), 101, 103
High Courts04 May 2001Dismissed
Tarseema Chaudhary Vs State of H.P.
High Court Of Himachal Pradesh · (2002) 1 ShimLC 64
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 193, 313, 34, 344
High Courts04 May 2001Dismissed
Kundan Lal Vs Yogindra
High Court Of Himachal Pradesh · (2001) 2 ShimLC 315
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts04 May 2001Dismissed
Jaspal Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2001) 3 ShimLC 137
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 306, 354, 376
High Courts04 May 2001Dismissed
Parkasho Devi and Others Vs Basheshar Singh alias Sher Singh
High Court Of Himachal Pradesh · (2001) 2 ShimLC 354
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Succession Act, 1956 — Section 12Limitation Act, 1908 — Article 120, 58
High Courts02 May 2001Dismissed
State of H.P. Vs Parkasho Devi and Others
High Court Of Himachal Pradesh · (2002) 1 ShimLC 55
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115 , 151
High Courts30 Apr 2001Dismissed
United Commercial Bank Vs Rameshwar Saini and Others
High Court Of Himachal Pradesh · (2001) 3 ShimLC 86
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 47, 50, 60
High Courts30 Apr 2001Dismissed
Man Singh Vs Amar Das and Others
High Court Of Himachal Pradesh · (2001) 2 ShimLC 325
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100, 11Evidence Act, 1872 — Section 44
High Courts27 Apr 2001
Rattan Chand Vs Ram Lal (Ram Pal) and Others
High Court Of Himachal Pradesh · (2001) 2 ShimLC 363
Arms Act, 1959 — Section 27Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 101, 151, 98Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts26 Apr 2001
Swaran Singh Vs The Punjab Kesari and Others
High Court Of Himachal Pradesh · (2002) 3 RCR(Civil) 778 : (2001) 3 ShimLC 180
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Limitation Act, 1963 — Article 75
High Courts26 Apr 2001Dismissed
Bishambari Devi and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2001) 2 ShimLC 451
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 30(3), 30(4), 54
High Courts25 Apr 2001Dismissed
State of H.P. Vs Desh Raj
High Court Of Himachal Pradesh · (2001) 3 ShimLC 164
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 13(2), 13(2B), 16(1A)Prevention of Food Adulteration Rules, 1955 — Rule 12
High Courts24 Apr 2001Dismissed
Ram Piari Verma and Another Vs Anand Swaroop
High Court Of Himachal Pradesh · (2001) 2 ShimLC 388
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts23 Apr 2001Dismissed
Bhagat Chand Vs Thelu and Others
High Court Of Himachal Pradesh · (2001) 2 ShimLC 278
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts23 Apr 2001Allowed
Bhagat Ram (Since Deceased) through his Legal Representatives Smt. Sagar Devi and Others Vs Kuldip Raj
High Court Of Himachal Pradesh · (2001) 3 ShimLC 292
Hindu Succession Act, 1956 — Section 29
High Courts20 Apr 2001Dismissed
Leetho Vs Chamelo and Others
High Court Of Himachal Pradesh · (2001) 2 ShimLC 238
Civil Procedure Code, 1908 (CPC) — Section 100, 9Himachal Pradesh Land Revenue Act, 1954 — Section 171(2)
High Courts19 Apr 2001Dismissed
Karam Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2001) 2 ShimLC 122
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174Penal Code, 1860 (IPC) — Section 302, 34
High Courts17 Apr 2001Allowed
SH. Gianoo and Others Vs Sh. Hem Singh and Others
High Court Of Himachal Pradesh · (2000) 3 ShimLC 55
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 3A, 11
High Courts11 Apr 2001
Nanak Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2001) 2 ShimLC 138
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 307, 324, 542