High Courts26 Mar 1999Dismissed
Indrajit Boral and Another Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2000) 1 LLJ 57 : (1999) 2 ShimLC 367
Industrial Disputes Act, 1947 — Section 9A
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1999
207 judgments · page 10 of 11
High Courts26 Mar 1999Dismissed
Panth Stone Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (1999) 2 ShimLC 355
Constitution of India, 1950 — Article 226Himachal Pradesh General Sales Tax Act, 1968 — Section 30, 31, 4, 5A(1), 6Himachal Pradesh General Sales Tax Rules, 1970 — Rule 31
High Courts24 Mar 1999Dismissed
Dwarka Dass Vs Bachittar Singh and Others
High Court Of Himachal Pradesh · (1999) 2 ShimLC 315
Constitution of India, 1950 — Article 226Himachal Pradesh Panchayat Raj Rules — Rule 79Himachal Pradesh Panchayati Raj Act, 1994 — Section 161, 174, 175, 175(1), 181
High Courts24 Mar 1999Dismissed
Smt. Vimla Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · AIR 1999 HP 38 : (1999) 2 ShimLC 268
Himachal Pradesh Panchayati Raj (Election) Rules, 1994 — Rule 63, 75, 76Himachal Pradesh Panchayati Raj Act, 1994 — Section 175
High Courts23 Mar 1999Dismissed
Balwinder Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1999) 2 LLJ 1116 : (1999) 2 ShimLC 248
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts19 Mar 1999Allowed
State of Himachal Pradesh Vs Ram Dass
High Court Of Himachal Pradesh · (1999) CriLJ 2802 : (1999) 2 ShimLC 324
Criminal Procedure Code, 1973 (CrPC) — Section 154, 207, 378Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 354, 375
High Courts08 Mar 1999Dismissed
Sweta Sharma and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1999) 2 ShimLC 342
High Courts05 Mar 1999Dismissed
Vir Khanna and Others Vs Shori Lal and Others
High Court Of Himachal Pradesh · (1999) 2 ShimLC 258
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18
High Courts03 Mar 1999Dismissed
Krishan Lal Vs Jogindra Central Co-op. Bank
High Court Of Himachal Pradesh · (2000) 1 CivCC 617 : (1999) 2 ShimLC 339
Limitation Act, 1963 — Article 1
High Courts03 Mar 1999
Central Bank of India Vs Eleena Fasteners (P) Ltd. and Others
High Court Of Himachal Pradesh · AIR 1999 HP 104 : (1999) 98 CompCas 3 : (2000) 1 RCR(Civil) 653 : (1999) 2 ShimLC 263
Civil Procedure Code, 1908 (CPC) — Section 16
High Courts01 Mar 1999Dismissed
Union of India (UOI) Vs J.M. Builders and Engineers
High Court Of Himachal Pradesh · AIR 1999 HP 52 : (1999) 2 ShimLC 230
Arbitration Act, 1940 — Section 14, 14(2), 17Limitation Act, 1963 — Section 5
High Courts26 Feb 1999Dismissed
Satish Katoch Vs State of H.P.
High Court Of Himachal Pradesh · (1999) CriLJ 3833 : (1999) 4 RCR(Criminal) 682 : (1999) 2 ShimLC 240
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 309Penal Code, 1860 (IPC) — Section 120B, 307, 34
High Courts26 Feb 1999Dismissed
Ram Partap and Another Vs Raj Kumari and Another
High Court Of Himachal Pradesh · (1999) 2 ShimLC 345
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 13, 40, 41, 42, 43
High Courts23 Feb 1999Dismissed
Mohan Singh and Another Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2000) 99 CompCas 81 : (1999) 2 ShimLC 297
Constitution of India, 1950 — Article 14
High Courts29 Jan 1999Dismissed
Manjeet alias Manju and Another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1999) 2 ShimLC 288
Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34
High Courts08 Jan 1999Dismissed
Bodhu Ram (now deceased) through his L.Rs. Smt. Kisani Devi and Others Vs Smt. Dharmi Devi and Another
High Court Of Himachal Pradesh · (1999) 2 ShimLC 22
Hindu Marriage Act, 1955 — Section 11, 15Hindu Succession Act, 1956 — Section 14, 14(1), 14(2), 3, 30
High Courts08 Jan 1999Dismissed
Rakesh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1999) 1 ShimLC 502
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts07 Jan 1999Dismissed
Satya Prakash Vs Anand Sarup Sharma and Others
High Court Of Himachal Pradesh · (1999) 1 ShimLC 467
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 397, 401, 437(5), 438Penal Code, 1860 (IPC) — Section 302, 304, 304B, 306, 498
High Courts06 Jan 1999
Himachal Road Transport Corporation Vs Smt. Sneh Dutt and Others
High Court Of Himachal Pradesh · (1999) 2 ShimLC 244
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts06 Jan 1999Dismissed
Amar Singh Vs Cement Corporation of India and Others
High Court Of Himachal Pradesh · (1999) 2 LLJ 1030 : (1999) 2 ShimLC 1
Constitution of India, 1950 — Article 226