High Courts05 Jan 1993
Mohan Lal Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (1994) ACJ 325 : (1993) 1 ShimLC 340
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1993
144 judgments · page 8 of 8
High Courts05 Jan 1993Allowed
J.S. Tins Fabricators and Others Vs U. Co. Bank
High Court Of Himachal Pradesh · AIR 1994 HP 33
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts04 Jan 1993Dismissed
Kishan Chand Vs Savita Rani
High Court Of Himachal Pradesh · (1993) 1 ShimLC 329
Hindu Marriage Act, 1955 — Section 13, 13(1), 23, 23(1), 9Penal Code, 1860 (IPC) — Section 323, 408A, 506
High Courts01 Jan 1993
Tula Ram and Another etc. Vs State of H.P.
High Court Of Himachal Pradesh · (1993) CriLJ 2742
Prevention of Corruption Act, 1947 — Section 3, 4Prevention of Corruption Act, 1988 — Section 26, 28, 3, 3(1), 4