High Courts17 Sept 1990Allowed
Shri Amar Nath Vs Shri Arjan Singh and Another
High Court Of Himachal Pradesh · (1991) 1 ShimLC 58
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1990
267 judgments · page 7 of 14
High Courts17 Sept 1990Allowed
Amar Nath Vs Arjan Singh and Another
High Court Of Himachal Pradesh · (1990) 2 ILR HP 1210
High Courts17 Sept 1990Allowed
Arun Kumar Alias Kalia Vs State of H.P.
High Court Of Himachal Pradesh · (1990) 2 ILR HP 1176
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 307, 34
High Courts17 Sept 1990
Ram Nath Goenka Vs Ram Gopal Sharma
High Court Of Himachal Pradesh · (1990) 2 ILR HP 1197
Companies Act, 1956 — Section 40Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 190, 201, 202, 202(2), 203
High Courts17 Sept 1990Dismissed
State of Himachal Pradesh Vs Sandeepan Kumar
High Court Of Himachal Pradesh · (1991) 1 ShimLC 161
Prevention of Food Adulteration Act, 1954 — Section 16(1), 20
High Courts17 Sept 1990Dismissed
Alladitta Vs State of H.P.
High Court Of Himachal Pradesh · (1990) 2 ILR HP 1172
Penal Code, 1860 (IPC) — Section 333Probation of Offenders Act, 1958 — Section 4
High Courts17 Sept 1990Dismissed
Man Singh and Another Vs State of H.P.
High Court Of Himachal Pradesh · (1990) 2 ILR HP 1193
Penal Code, 1860 (IPC) — Section 34, 357, 380
High Courts15 Sept 1990Dismissed
Avtar Singh Vs State Bank of India
High Court Of Himachal Pradesh · (1990) 2 ILR HP 1574
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 37 Rule 3, 47, 47(1)
High Courts15 Sept 1990
Himachal Pradesh Financial Corporation Vs Man Mohan Kaur Anand and Another
High Court Of Himachal Pradesh · (1991) 1 ShimLC 120
Contract Act, 1872 — Section 74Limitation Act, 1963 — Article 36, 37
High Courts15 Sept 1990
Commissioner of Income Tax Vs Kailash Distt. Co-operative Marketing and Supply Federation Ltd.
High Court Of Himachal Pradesh · (1990) 2 ILR HP 746
Companies Act, 1956 — Section 617Finance Act, 1967 — Section 81Income Tax Act, 1922 — Section 14, 14(3)
High Courts14 Sept 1990
State of H.P. Vs Inder Singh and Others
High Court Of Himachal Pradesh · (1990) 2 ILR HP 1153
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 325, 34Probation of Offenders Act, 1958 — Section 5
High Courts14 Sept 1990Allowed
Chet Ram Vs Diwan Chand
High Court Of Himachal Pradesh · (1990) 2 ILR HP 1402
Evidence Act, 1872 — Section 112
High Courts14 Sept 1990
Gram Panchayat and Another Vs Raj Niwas Gupta and Others
High Court Of Himachal Pradesh · (1991) 1 ShimLC 81
Basements Act, 1882 — Section 60Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts14 Sept 1990Dismissed
Hira Singh Thakur Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1990) 2 ILR HP 1393
Arbitration Act, 1940 — Section 12, 30, 33, 46, 6(1)Telegraph Act, 1885 — Section 7B
High Courts14 Sept 1990Allowed
Kanhiya Vs Gauri and Others
High Court Of Himachal Pradesh · (1990) 2 ILR HP 1398
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts13 Sept 1990Dismissed
State Bank of Patiala Vs Alpna Industries and Another
High Court Of Himachal Pradesh · (1991) 1 ShimLC 84
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 47
High Courts12 Sept 1990
State of H.P. Vs Chauria
High Court Of Himachal Pradesh · (1990) 2 ILR HP 1149
Constitution of India, 1950 — Article 48Forest Act, 1927 — Section 33
High Courts12 Sept 1990
State of H.P. Vs Mast Ram
High Court Of Himachal Pradesh · (1990) 2 ILR HP 1146
Constitution of India, 1950 — Article 48AForest Act, 1927 — Section 33
High Courts11 Sept 1990Dismissed
Ganesh Dutt Vs Vice Chancellor and Others
High Court Of Himachal Pradesh · (1990) 2 ILR HP 741
Himachal Pradesh University of Agriculture Horticulture and Forestry Act, 1986 — Section 15Himachal Pradesh University of Agriculture, Horticulture and Forestry Regulations — Regulation 69
High Courts11 Sept 1990Dismissed
Ganesh Dutt Vs Vice-Chancellor and Others
High Court Of Himachal Pradesh · (1991) 1 ShimLC 28
Himachal Pradesh University of Agriculture Horticulture and Forestry Act, 1986 — Section 15