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High Court Of Himachal Pradesh judgments, 1990

267 judgments · page 4 of 14

High Courts12 Nov 1990Dismissed

Mohindra Lal Vs Hari Dev

High Court Of Himachal Pradesh · (1991) 2 ShimLC 293

Constitution of India, 1950 — Article 14, 215Contempt of Courts Act, 1971 — Section 12, 12(1), 19, 19(1)Himachal Pradesh Nautor Land Rules, 1968 — Rule 16, 18, 3
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High Courts12 Nov 1990Dismissed

Gopal Chand and Others Vs Ram Sarup

High Court Of Himachal Pradesh · AIR 1992 HP 11 : (1991) 2 ShimLC 311

Civil Procedure Code, 1908 (CPC) — Section 112, 9Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104, 104(8), 112, 30, 57
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High Courts08 Nov 1990Dismissed

State of H.P. Vs Chiranji Lal

High Court Of Himachal Pradesh · (1990) 2 ILR HP 900

Criminal Procedure Code, 1973 (CrPC) — Section 313, 320Penal Code, 1860 (IPC) — Section 408
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High Courts29 Oct 1990Dismissed

Chander Bahadur Vs State of H.P.

High Court Of Himachal Pradesh · (1990) 2 ILR HP 1312

Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 307, 326, 452
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High Courts29 Oct 1990Dismissed

Shri Suraj Mal Vs Smt. Kamla Sharma

High Court Of Himachal Pradesh · (1991) 1 ShimLC 172

Himachal Pradesh Urban Rent Control Act, 1971 — Section 14Punjab Urban Rent Restriction Act, 1941 — Section 13, 13(1), 2, 2(5)
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High Courts29 Oct 1990Dismissed

Suraj Mal Vs Kamla Sharma

High Court Of Himachal Pradesh · (1990) 2 ILR HP 1272

East Punjab Urban Rent Restriction Act, 1949 — Section 13(1), 2Punjab Urban Rent Restriction Act, 1941 — Section 13Rent Control Act, 1987 — Section 14
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High Courts29 Oct 1990Dismissed

State of H.P. Vs Jagat Ram

High Court Of Himachal Pradesh · (1990) 2 ILR HP 1272

Criminal Procedure Code, 1973 (CrPC) — Section 313Forest Act, 1927 — Section 41, 42Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 10, 11, 11(3), 11(4), 12
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High Courts29 Oct 1990Allowed

Kuldeep Singh and Others Vs Manjeet Kaur

High Court Of Himachal Pradesh · (1990) 2 ILR HP 1267

Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition (Amendment) Act, 1984 — Section 7, 7(2), 8, 8(A)Dowry Prohibition Act, 1961 — Section 6
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