COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 1989

245 judgments · page 9 of 13

High Courts31 May 1989Dismissed

Jito Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (1990) CriLJ 1434 : (1991) 1 RCR(Criminal) 272 : (1989) 2 ShimLC 269

Criminal Procedure Code, 1973 (CrPC) — Section 161, 428Penal Code, 1860 (IPC) — Section 376

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High Courts31 May 1989Allowed

Dharam Pual Grover Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (1989) 1 ILR HP 631 : (1989) 1 ILR HP 485

Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471, 477APrevention of Corruption Act, 1947 — Section 5(1), 5(2)

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High Courts31 May 1989

State of Himachal Pradesh Vs Naval Thakur

High Court Of Himachal Pradesh · (1991) CriLJ 1377 : (1990) 2 ShimLC 11

Criminal Procedure Code, 1973 (CrPC) — Section 196, 197, 200, 202, 397Penal Code, 1860 (IPC) — Section 153A, 295A, 298, 409, 420

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High Courts31 May 1989Allowed

Swaran Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (1989) 1 ILR HP 510

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 447

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High Courts31 May 1989Allowed

Kashmir Singh Guleria Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (1989) 1 ILR HP 505

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 367, 420, 467, 468, 471Prevention of Corruption Act, 1947 — Section 5(1), 5(2), 5(3A)

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High Courts15 May 1989

Shri Naresh Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (1989) 2 ShimLC 165

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 304, 34

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High Courts15 May 1989Dismissed

Hamirpur Transport Co-op. Society Ltd. and Another Vs Smt. Parveen Lata Kapoor and Others

High Court Of Himachal Pradesh · (1989) 2 ShimLC 122

Motor Vehicles Act, 1939 — Section 110

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High Courts15 May 1989

Naresh Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (1989) 1 ILR HP 402

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 304, 34

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High Courts15 May 1989Dismissed

State of Himachal Pradesh Vs Sh. Nand Lal

High Court Of Himachal Pradesh · (1989) 2 ShimLC 197

Penal Code, 1860 (IPC) — Section 354, 376

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High Courts15 May 1989

Girish Kumar Mehra Vs Sh. K.K. Sharma Branch Manager, Bank of India K.K. Sharma Vs Girish Kumar Mehra

High Court Of Himachal Pradesh · (1990) 1 ShimLC 27

Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 5 Rule 2, Order 9 Rule 13Himachal Pradesh Urban Rent Control Act, 1971 — Section 14

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High Courts15 May 1989Allowed

Hamirpur Transport Co-opertive Society Ltd. and Another Vs Parveen Lata Kapoor and Others etc. etc.

High Court Of Himachal Pradesh · (1989) ACJ 905 : (1989) 1 ILR HP 358

Motor Vehicles Act, 1988 — Section 110, 95, 95(1), 95(2)

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High Courts15 May 1989Dismissed

Laiq Ram Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (1990) CriLJ 1350 : (1989) 1 ILR HP 412

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420

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High Courts15 May 1989Allowed

Girish Kumar Mehra Vs K.K. Sharma K.K. Sharma Vs Girish Kumar

High Court Of Himachal Pradesh · (1989) 1 ILR HP 386

Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 9 Rule 13Himachal Pradesh Urban Rent Control Act, 1971 — Section 14

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High Courts15 May 1989

Himachal Road Transport Corporation Vs Vinod Mahajan and Others

High Court Of Himachal Pradesh · (1989) 2 ACC 337 : (1989) ACJ 996 : (1989) 2 ShimLC 115

Motor Vehicles Act, 1988 — Section 110D

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High Courts15 May 1989

State of H.P. Vs Chet Ram

High Court Of Himachal Pradesh · (1989) 1 ILR HP 398

Constitution of India, 1950 — Article 48A, 51ACriminal Procedure Code, 1973 (CrPC) — Section 313Forest Act, 1927 — Section 33

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High Courts15 May 1989Dismissed

State of H.P. Vs Nand Lal

High Court Of Himachal Pradesh · (1989) 2 ShimLC 197

Penal Code, 1860 (IPC) — Section 354, 376

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High Courts10 May 1989

Smt. Satya Devi and Another Vs Ravinder Kumar and Others

High Court Of Himachal Pradesh · AIR 1990 HP 43 : (1989) 2 ShimLC 183

East Punjab Urban Rent Restriction Act, 1949 — Section 2(1)Himachal Pradesh Urban Rent Control Act, 1971 — Section 4Himachal Pradesh Urban Rent Control Act, 1987 — Section 1(3), 2

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High Courts10 May 1989

State of Himachal Pradesh and Others Vs Smt. Shanta Devi and Others

High Court Of Himachal Pradesh · AIR 1990 HP 41 : (1989) 66 CompCas 845 : (1989) 2 ShimLC 191

Punjab High Court Rules and Orders — Rule 6, 7, 8

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High Courts10 May 1989

State of Himachal Pradesh and Others Vs Shanta and Others

High Court Of Himachal Pradesh · (1989) 2 ACC 324 : (1989) ACJ 888 : (1989) 1 ILR HP 279

Motor Vehicles Act, 1939 — Section 110B

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High Courts05 May 1989

State of Himachal Pradesh Vs Lat Singh and Others

High Court Of Himachal Pradesh · (1990) CriLJ 723 : (1989) 2 ShimLC 81

Criminal Procedure Code, 1973 (CrPC) — Section 360, 360(10), 361, 380, 562General Clauses Act, 1897 — Section 8(1)Probation of Offenders Act, 1958 — Section 1(3), 12, 14, 18, 19

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