High Courts10 May 1985Dismissed
Himachal Road Transport Corporation Vs Smt. Kaushalya Devi and Others
High Court Of Himachal Pradesh · (1986) 2 ACC 66 : (1986) ACJ 474 : AIR 1986 HP 21 : (1986) ShimLC 28
Motor Vehicles Act, 1939 — Section 110B, 84
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1985
115 judgments · page 4 of 6
High Courts09 May 1985Dismissed
Punjab Wakf Board, Ambala and Another Vs Gram Sabha, Basoli and Another
High Court Of Himachal Pradesh · AIR 1986 HP 23 : (1985) ShimLC 223
Punjab Wakf Rules, 1964 — Rule 4Waqf Act, 1954 — Section 5(2), 6
High Courts07 May 1985
A Parent of a Student of Medical College Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1985) 14 ILR HP 313
High Courts30 Apr 1985
Goverdhan Dass Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1986) ShimLC 18
Constitution of India, 1950 — Article 39, 41, 43(3)
High Courts26 Apr 1985Allowed
Bhagat Ram Sharma Vs The Himachal Pradesh University and Others
High Court Of Himachal Pradesh · AIR 1987 HP 21 : (1986) ShimLC 59
Himachal Pradesh University Act, 1970 — Section 40(1)
High Courts25 Apr 1985
Shiv Raj Yadav Vs H.P. State Small Scale Industries and Export Corporation Limited and Others
High Court Of Himachal Pradesh · (1985) 14 ILR HP 234
Constitution of India, 1950 — Article 14, 16, 39
High Courts25 Apr 1985
Shiv Raj Yadav Vs H.P. State Small Scale Industries and Export Corporation Ltd. and Others
High Court Of Himachal Pradesh · (1985) ShimLC 309
Constitution of India, 1950 — Article 14, 16, 39
High Courts23 Apr 1985
Megh Singh Vs State of H.P.
High Court Of Himachal Pradesh · (1985) 14 ILR HP 294
Forest Act, 1927 — Section 30, 31, 33
High Courts20 Apr 1985
P.C. Thapliyal Vs Union of India (UOI) and Another
High Court Of Himachal Pradesh · (1985) 14 ILR HP 426
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 10(1), 11(A), 12(4), 12(5)
High Courts19 Apr 1985
United India Insurance Co. Ltd. Vs Tilak Ram and Others
High Court Of Himachal Pradesh · (1985) 2 ACC 513 : (1986) ShimLC 32
Motor Vehicles Act, 1939 — Section 2, 7(6)
High Courts19 Apr 1985Dismissed
United India Insurance Co. Ltd., Chandigarh Vs Tilak Ram and Others
High Court Of Himachal Pradesh · (1985) 2 ACC 513 : AIR 1986 HP 27 : (1987) 61 CompCas 302
Motor Vehicles Act, 1939 — Section 21, 3(2), 96(2), 96(3)Punjab Motor Vehicles Rules, 1940 — Rule 2.14
High Courts19 Apr 1985Allowed
Smt. Bhuvneshwari Devi and Others Vs Murari Lal and Another
High Court Of Himachal Pradesh · (1985) 2 ACC 267 : AIR 1986 HP 44 : (1986) 59 CompCas 429 : (1986) ShimLC 12
Limitation Act, 1963 — Section 3Motor Vehicles Act, 1939 — Section 110A(3)
High Courts19 Apr 1985Dismissed
Onkar Walia Vs Smt. Urmila Devi
High Court Of Himachal Pradesh · AIR 1985 HP 100 : (1985) ShimLC 287
Hindu Minority and Guardianship Act, 1956 — Section 13, 6
High Courts18 Apr 1985Allowed
Joginder Kumar Nanda and Daya Chand Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1985) 14 ILR HP 221
High Courts18 Apr 1985Allowed
Santu and Another Vs Dalipa and Others
High Court Of Himachal Pradesh · (1985) 14 ILR HP 276
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 9, 151Limitation Act, 1963 — Section 5
High Courts18 Apr 1985
Sunil Kumar Chauhan Vs Himachal Pradesh Public Service Commission and Others
High Court Of Himachal Pradesh · AIR 1986 HP 71 : (1985) ShimLC 238
Constitution of India, 1950 — Article 226
High Courts12 Apr 1985Allowed
Smt. Rameshwari Devi and Another Vs Sansar Chand and Others
High Court Of Himachal Pradesh · AIR 1986 HP 67 : (1985) 14 ILR HP 250
Limitation Act, 1963 — Section 5
High Courts11 Apr 1985Allowed
State of Himachal Pradesh and Others Vs Yash Pal Garg
High Court Of Himachal Pradesh · (1985) 14 ILR HP 251 : (1987) 64 STC 89
Himachal Pradesh General Sales Tax Act, 1968 — Section 13
High Courts10 Apr 1985Dismissed
Milap Chand Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1985) 14 ILR HP 217
Himachal Pradesh Higher Judicial Service Rules, 1973 — Rule 5
High Courts09 Apr 1985Allowed
Firm Sood Traders Vs Paras Ram
High Court Of Himachal Pradesh · AIR 1985 HP 93 : (1985) ShimLC 279
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 13