High Courts22 Aug 1983
Brij Bala Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1983) 12 ILR HP 376
Constitution of India, 1950 — Article 14, 15, 16Foreign Service (Conduct and Discipline) Rules, 1961 — Rule 18(4), 8(2)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1983
57 judgments · page 2 of 3
High Courts18 Aug 1983Dismissed
Himachal Pradesh State Forest Corporation, Simla Vs Hari Chand
High Court Of Himachal Pradesh · AIR 1984 HP 51 : (1983) 12 ILR HP 414
Contract Act, 1872 — Section 74
High Courts17 Aug 1983
Chaudhry Nurudin and Bros. Vs State of H.P.
High Court Of Himachal Pradesh · (1983) 12 ILR HP 405
Arbitration Act, 1940 — Section 30, 33
High Courts12 Aug 1983
Sanatan Dharam Pratinidhi Sabha Vs Stats of H.P.
High Court Of Himachal Pradesh · (1983) 12 ILR HP 395
Limitation Act, 1963 — Article 113Transfer of Property Act, 1882 — Section 123, 53A
High Courts11 Aug 1983
Sat Pal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1984) CriLJ 271 : (1983) 12 ILR HP 380
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts03 Aug 1983Dismissed
Vinay Saihgal and Others Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · AIR 1984 HP 35 : (1983) 12 ILR HP 365
Himachal Pradesh Board of School Education Act, 1968 — Section 27, 3(1), 3(2), 31, 5Himachal Pradesh General Clauses Act, 1968 — Section 13, 14
High Courts03 Aug 1983Allowed
Kaviraj Bhupender Nath Gupt and Another Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · AIR 1984 HP 25 : (1983) 12 ILR HP 359
Constitution of India, 1950 — Article 226Indian Medicine Central Council (Election) Rules, 1975 — Rule 11, 11(3), 6, 7, 9Indian Medicine Central Council Act, 1970 — Section 4(2)
High Courts29 Jul 1983Dismissed
Dinesh Kumar and Others Vs Tilak Raj and Others
High Court Of Himachal Pradesh · AIR 1984 HP 8 : (1983) 12 ILR HP 319
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts27 Jul 1983
Parminder Lal Sarin Vs Smt. Suman Lata
High Court Of Himachal Pradesh · AIR 1984 HP 1 : (1983) 12 ILR HP 312
Hindu Marriage Act, 1955 — Section 26
High Courts26 Jul 1983Dismissed
Puri Agro-Industrial Corporation Vs Nahan Foundry Ltd.
High Court Of Himachal Pradesh · (1983) 12 ILR HP 345
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
High Courts20 Jul 1983Allowed
Master Ashwani Kumar Vs Board of School Education for Himachal Pradesh, Simla and Others
High Court Of Himachal Pradesh · AIR 1984 HP 4 : (1983) 12 ILR HP 321
Constitution of India, 1950 — Article 226
High Courts14 Jul 1983Dismissed
Inder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (1983) 12 ILR HP 310
Criminal Procedure Code, 1973 (CrPC) — Section 360Forest Act, 1927 — Section 33Probation of Offenders Act, 1958 — Section 4, 6
High Courts06 Jul 1983
Himachal Fruit Growers Co-operative Marketing and Processing Society Ltd., Simla Vs Upper India Food Preservers and Processors (P.) Ltd., Parwanu and Another
High Court Of Himachal Pradesh · AIR 1984 HP 18 : (1983) 12 ILR HP 329
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6Contract Act, 1872 — Section 51, 73
High Courts06 Jul 1983Allowed
Chuhroo Ram Vs The State
High Court Of Himachal Pradesh · AIR 1984 HP 61 : (1983) 12 ILR HP 305
Land Acquisition Act, 1894 — Section 18, 18(2)
High Courts27 Jun 1983
Narottam Datt Sharma and Others Vs Himachal Pradesh State Electricity Board, and Others
High Court Of Himachal Pradesh · (1983) CriLJ 1580 : (1983) 12 ILR HP 270
Criminal Procedure Code, 1973 (CrPC) — Section 144Electricity (Supply) Act, 1948 — Section 79
High Courts23 Jun 1983Allowed
Bela Singh Vs Smt. Neena Kumari Kaushik
High Court Of Himachal Pradesh · AIR 1984 HP 7 : (1983) 12 ILR HP 268
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts22 Jun 1983
Digamber Jain Sabha and Another Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (1984) CriLJ 272 : (1983) 12 ILR HP 260
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482
High Courts22 Jun 1983
State of Himachal Pradesh Vs Thakur Dass and etc. etc.
High Court Of Himachal Pradesh · (1983) CriLJ 1694 : (1983) 12 ILR HP 230
Prevention of Food Adulteration Rules, 1955 — Rule 7(3), 9A
High Courts22 Jun 1983Dismissed
Indian Bank Vs Narinder Kumar Gupta
High Court Of Himachal Pradesh · (1983) 12 ILR HP 255
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)
High Courts21 Jun 1983Dismissed
R.C. Sharma Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1983) 12 ILR HP 209
All India Services Act, 1951 — Section 2A, 3(1)Constitution of India, 1950 — Article 226Indian Forest Service (Cadre) Rules, 1966 — Rule 3, 4, 4(1), 5, 5(2)