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High Court Of Himachal Pradesh judgments, 1980

118 judgments · page 5 of 6

High Courts04 Jun 1980

Dawarka Dass Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (1980) CriLJ 1018 : (1980) ShimLC 265

Criminal Procedure Code, 1973 (CrPC) — Section 397, 482Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 353
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High Courts15 May 1980Dismissed

Jagdish Prasad Vs Bhawani Prasad and Others

High Court Of Himachal Pradesh · (1980) ShimLC 227

Civil Procedure Code Amendment Act, 1976 — Order 22 Rule 4(4), 73, 73(2), 97, 97(2)Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 4(4), Order 22 Rule 9, 151General Clauses Act, 1897 — Section 6
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High Courts15 May 1980Dismissed

Jagdish Kumar Vs Bhawani Prashad and Others

High Court Of Himachal Pradesh · (1980) 9 ILR HP 240

Civil Procedure Code Amendment Act, 1976 — Order 22 Rule 4Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 4(4), Order 22 Rule 9, 151General Clauses Act, 1897 — Section 6
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High Courts29 Apr 1980Dismissed

Bija Ram Vs State and Others

High Court Of Himachal Pradesh · (1980) ACJ 352 : (1980) 9 ILR HP 183

Motor Vehicles Act, 1939 — Section 110APenal Code, 1860 (IPC) — Section 279, 337, 338
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High Courts28 Apr 1980Dismissed

Gurbax Singh Vs Kali Dass

High Court Of Himachal Pradesh · (1980) 9 ILR HP 176

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)Himachal Pradesh Urban Rent Control Act, 1971 — Section 14, 14(2)
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High Courts28 Apr 1980Dismissed

S. Gurbax Singh Vs Shri Kali Dass

High Court Of Himachal Pradesh · (1980) ShimLC 192

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)Himachal Pradesh Urban Rent Control Act, 1971 — Section 14, 14(2)
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High Courts25 Apr 1980Dismissed

Shri Amrik Chand Vs Shri Ram Sarup

High Court Of Himachal Pradesh · (1980) ShimLC 269

Arbitration Act, 1940 — Section 10, 11, 12, 13, 14Limitation Act, 1908 — Article 158Limitation Act, 1963 — Article 119
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High Courts25 Apr 1980Dismissed

Amrik Chand Vs Ram Sarup

High Court Of Himachal Pradesh · (1980) 9 ILR HP 164

Arbitration Act, 1940 — Section 11, 13, 15, 17, 19Limitation Act, 1908 — Article 158Limitation Act, 1963 — Article 119(6), 119(b), 158
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