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High Court Of Himachal Pradesh judgments, 1980

118 judgments · page 2 of 6

High Courts04 Nov 1980Dismissed

Sajjan Singh Vs State

High Court Of Himachal Pradesh · (1981) ShimLC 67

Criminal Procedure Code, 1973 (CrPC) — Section 401, 439, 482Penal Code, 1860 (IPC) — Section 302, 307
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High Courts14 Oct 1980Dismissed

Shiv Nath Vs Basanta and Others

High Court Of Himachal Pradesh · AIR 1981 HP 27 : (1981) ShimLC 57

Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1908 — Article 181, 182
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High Courts08 Oct 1980

Pritam Singh Vs State

High Court Of Himachal Pradesh · (1981) CriLJ 554 : (1981) ShimLC 69

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
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High Courts01 Oct 1980Dismissed

Dina Nath Pradesi Vs State and Others

High Court Of Himachal Pradesh · (1981) ShimLC 95

Constitution of India, 1950 — Article 226, 227Himachal Pradesh Secretariat Class III Service (Recruitment and Promotion and Certain Conditions of Service) Rules, 1962 — Rule 4, 7, 9Punjab Reorganisation Act, 1966 — Section 82, 82(4)
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High Courts23 Sept 1980Dismissed

Bhagwan Singh Vs Ramesh Kumar and Others

High Court Of Himachal Pradesh · (1981) ShimLC 43

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 23 Rule 1, Order 23 Rule 3Himachal Pradesh Urban Rent Control Act, 1971 — Section 14, 21Transfer of Property Act, 1882 — Section 106
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High Courts16 Sept 1980

Sohan Lal Vs Executive Magistrate

High Court Of Himachal Pradesh · (1980) 9 ILR HP 602

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 106, 107, 107(1), 108, 109
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