COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 1978

79 judgments · page 2 of 4

High Courts07 Nov 1978Allowed

Devi Ram Sharma Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (1979) ShimLC 188

Himachal Pradesh Gram Panchayat (Election) Rules, 1978 — Rule 14Himachal Pradesh Panchayati Raj Act, 1968 — Section 186

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High Courts07 Nov 1978

Devi Ram Sharma Vs The State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (1978) 7 ILR HP 623

Himachal Pradesh Gram Panchayat (Election) Rules, 1978 — Rule 14Himachal Pradesh Panchayati Raj Act, 1968 — Section 186

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High Courts01 Nov 1978

R.K. Vol Goldstain and Another Vs Stanley Haque

High Court Of Himachal Pradesh · (1979) CriLJ 338 : (1979) ShimLC 203

Penal Code, 1860 (IPC) — Section 109, 448, 454

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High Courts30 Oct 1978Allowed

Mehar Chand Vs Smt. Gitan

High Court Of Himachal Pradesh · (1978) 7 ILR HP 574

Hindu Marriage Act, 1955 — Section 13, 13(1A), 23, 23(1A), 9

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High Courts30 Oct 1978Dismissed

Shakti Singh Vs The State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · AIR 1979 HP 33 : (1979) ShimLC 24

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High Courts30 Oct 1978Allowed

State of H.P. Vs Ram Saran

High Court Of Himachal Pradesh · (1979) ShimLC 193

Criminal Procedure Code, 1973 (CrPC) — Section 251A, 251A(5), 412, 436, 439Penal Code, 1860 (IPC) — Section 380, 75

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High Courts28 Oct 1978

Som Krishan and Others Vs The State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · AIR 1979 HP 35 : (1979) ShimLC 31

Constitution of India, 1950 — Article 14, 245, 40Himachal Pradesh Panchayati Raj Act, 1968 — Section 4, 4(1), 5, 5(1)

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High Courts26 Oct 1978

The Union of India (UOI) Vs Bakhtwar Singh and Mast Ram

High Court Of Himachal Pradesh · (1978) 7 ILR HP 551

Penal Code, 1860 (IPC) — Section 109, 304A, 336, 338

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High Courts24 Oct 1978Dismissed

Rattan Lal Vs State of H.P.

High Court Of Himachal Pradesh · (1978) 7 ILR HP 572

Penal Code, 1860 (IPC) — Section 380, 475

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High Courts24 Oct 1978

Khyali Ram Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (1979) CriLJ 620 : (1979) ShimLC 39

Penal Code, 1860 (IPC) — Section 361, 363, 366

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High Courts29 Sept 1978

Gurgharan Singh and Another Vs State

High Court Of Himachal Pradesh · (1978) 7 ILR HP 529

Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(1), 167(2), 167(3), 173(8)

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High Courts29 Sept 1978

Gurbachan Singh and Another Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (1979) ShimLC 1

Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(1), 167(2), 167(3), 173(8)

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High Courts28 Sept 1978Allowed

Premchand and Sons Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (1979) ShimLC 4

Arbitration Act, 1940 — Section 20, 33Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 20

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High Courts28 Sept 1978Allowed

Prem Chand and Sons Vs State of Himachal Pradesh etc.

High Court Of Himachal Pradesh · (1978) 7 ILR HP 595

Arbitration Act, 1940 — Section 33Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 20

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High Courts25 Sept 1978

Balwant Rai Mahajan Vs V.P. Khosla, Depty Controller (Forms) and Others

High Court Of Himachal Pradesh · (1979) ShimLC 50

Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226, 311, 311(2)

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High Courts25 Sept 1978

Balwant Rai Mahajan Vs V.P. Khosla and Others

High Court Of Himachal Pradesh · (1978) 7 ILR HP 581

Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226, 311, 311(2)

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High Courts21 Sept 1978Dismissed

R.D. Bhardwaj Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (1979) ShimLC 27

Arbitration Act, 1940 — Section 34

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High Courts21 Sept 1978Dismissed

R.D. Bharadwaj Vs The State of Himachal Pradesh

High Court Of Himachal Pradesh · (1978) 7 ILR HP 545

Arbitration Act, 1940 — Section 34

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High Courts21 Sept 1978

Nandu Vs State

High Court Of Himachal Pradesh · (1979) CriLJ 342 : (1979) ShimLC 36

Penal Code, 1860 (IPC) — Section 325

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High Courts08 Sept 1978Dismissed

G.C. Dhiman Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (1978) 7 ILR HP 506

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