High Courts14 Mar 1975Allowed
Pritam Singh and Another Vs Rajinder Kumar etc.
High Court Of Himachal Pradesh · (1975) 4 ILR HP 187
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1975
177 judgments · page 9 of 9
High Courts13 Mar 1975Dismissed
Dhani Ram Vs Lachhman Dass and Others
High Court Of Himachal Pradesh · (1975) 4 ILR HP 195
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Mar 1975Allowed
Dalip Singh Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (1975) 4 ILR HP 285
Criminal Procedure Code, 1973 (CrPC) — Section 242Motor Vehicles Act, 1988 — Section 112, 116, 131, 83, 87
High Courts10 Mar 1975Dismissed
Lachhman Dass Vs Smt. Sheilla Emile
High Court Of Himachal Pradesh · (1975) 4 ILR HP 189
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5), 2Himachal Pradesh Urban Rent Control Act, 1971 — Section 28(2)Punjab Courts Act, 1918 — Section 18, 26, 39(3)
High Courts05 Mar 1975Allowed
Muni Lal Vs The State of Himachal Pradesh etc.
High Court Of Himachal Pradesh · (1975) 4 ILR HP 229
Civil Procedure Code, 1908 (CPC) — Section 151Himachal Pradesh Panchayati Raj Act, 1968 — Section 61, 63
High Courts03 Mar 1975
Puran Singh and Others Vs Labhu Ram
High Court Of Himachal Pradesh · (1976) CriLJ 571
Criminal Procedure Code, 1973 (CrPC) — Section 145, 437, 438
High Courts27 Feb 1975Dismissed
Daulat Ram etc. Vs Smt. Shanti Devi
High Court Of Himachal Pradesh · (1975) 4 ILR HP 147
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts10 Jan 1975
Param Dev Vs The State
High Court Of Himachal Pradesh · (1975) CriLJ 1346 : (1975) 4 ILR HP 54
Penal Code, 1860 (IPC) — Section 322, 323, 325
High Courts10 Jan 1975
Dhanvir and Others Vs State and Another
High Court Of Himachal Pradesh · (1975) CriLJ 1347 : (1975) 4 ILR HP 51
Criminal Procedure Code, 1973 (CrPC) — Section 107, 514, 515
High Courts09 Jan 1975Dismissed
Smt. Lila Devi etc. Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (1975) 4 ILR HP 277
Arbitration Act, 1940 — Section 30, 33, 5
High Courts07 Jan 1975Dismissed
Romesh Lal Vs Charanji Lal etc.
High Court Of Himachal Pradesh · (1975) 4 ILR HP 155
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 91
High Courts06 Jan 1975
Arjun Dev Bali Vs The Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1975) 4 ILR HP 214
Constitution of India, 1950 — Article 14, 16, 311, 311(2)Delhi and Himachal Pradesh Police Service Rules, 1961 — Rule 24, 30(1), 31, 31(2)Police Service (Appointment by Promotion) Regulations, 1955 — Regulation 4, 5, 7, 8, 9
High Courts06 Jan 1975Dismissed
P.L. Morada Vs S.D. Bakshi
High Court Of Himachal Pradesh · (1976) 5 ILR HP 43
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, Order 41 Rule 5(1), Order 41 Rule 5(2), Order 41 Rule 5(3), Order 41 Rule 5(4)East Punjab Urban Rent Restriction Act, 1949 — Section 13Himachal Pradesh Urban Rent Control Act, 1971 — Section 14, 2, 23
High Courts06 Jan 1975Allowed
Smt. Prem Kumari Vs The State of Himachal Pradesh etc.
High Court Of Himachal Pradesh · (1975) 4 ILR HP 150
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts03 Jan 1975Dismissed
Kutub Deen Vs State
High Court Of Himachal Pradesh · (1975) 4 ILR HP 49
Criminal Procedure Code, 1973 (CrPC) — Section 514, 515Penal Code, 1860 (IPC) — Section 380, 457
High Courts02 Jan 1975Dismissed
Shri Shankar Nath and Others Vs Shri Jagat Ram Kuthiala and Others
High Court Of Himachal Pradesh · (1975) 4 ILR HP 46
Evidence Act, 1872 — Section 138, 154