High Courts13 Apr 1972Dismissed
Roop Lal Vs State
High Court Of Himachal Pradesh · AIR 1973 HP 14
Central Civil Services (Temporary Service) Rules, 1949 — Rule 5Constitution of India, 1950 — Article 226, 311
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1972
94 judgments · page 5 of 5
High Courts10 Apr 1972
State of Himachal Pradesh Vs Sadhu Ram Etc.
High Court Of Himachal Pradesh · (1972) 1 ILR HP 250
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Constitution of India, 1950 — Article 311, 311(2)Limitation Act, 1963 — Section 12, 12(2)
High Courts24 Mar 1972
Om Parkash Kumar Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (1974) CriLJ 556
Penal Code, 1860 (IPC) — Section 302
High Courts22 Mar 1972
Puran Chand Vs Partap Chand
High Court Of Himachal Pradesh · (1972) CriLJ 1609
Criminal Procedure Code, 1898 (CrPC) — Section 438, 494Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts15 Mar 1972Allowed
Harinderjit Singh Vs The State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · AIR 1973 HP 19
Constitution of India, 1950 — Article 226
High Courts10 Mar 1972Dismissed
Mema Vs State
High Court Of Himachal Pradesh · (1972) 1 ILR HP 105
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 304A
High Courts07 Mar 1972
Narain Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · AIR 1972 HP 139 : (1972) 1 ILR HP 179
Himachal Pradesh Panchayati Raj Act, 1968 — Section 118A, 257, 54(1)
High Courts06 Mar 1972Allowed
Charan Dass Vs Thakur Dass Mast Ram
High Court Of Himachal Pradesh · AIR 1973 HP 22 : (1972) 1 ILR HP 292
Civil Procedure Code, 1908 (CPC) — Section 11, 115East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts06 Mar 1972
Kalu Ram and Another Vs Madho Ram and Another
High Court Of Himachal Pradesh · AIR 1973 HP 81 : (1972) 1 ILR HP 63
Limitation Act, 1908 — Section 5
High Courts20 Jan 1972
Smt. Sharab Chhonzam Vs Smt. Suraj Mani
High Court Of Himachal Pradesh · (1973) CriLJ 1017
Criminal Procedure Code, 1898 (CrPC) — Section 526
High Courts05 Jan 1972
Tara Chand Vs Goverdhan Singh and Others
High Court Of Himachal Pradesh · (1973) CriLJ 83
Criminal Procedure Code, 1898 (CrPC) — Section 250, 439Penal Code, 1860 (IPC) — Section 427, 447
High Courts03 Jan 1972Dismissed
Shri Dharam Vir Puri Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1972) 1 ILR HP 301
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 39 Rule 1, 151
High Courts03 Jan 1972Allowed
Ashok Kumar and Others Vs Om Prakas and Others
High Court Of Himachal Pradesh · AIR 1973 HP 25 : (1972) 1 ILR HP 407
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Punjab Courts Act, 1918 — Section 39(2), 39(3)
High Courts03 Jan 1972
Hari Dass Vs Hiroo and Others
High Court Of Himachal Pradesh · AIR 1973 HP 28 : (1972) 1 ILR HP 208
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4(2)