High Courts29 Apr 1971Dismissed

Pinja Vs Hoshiara

High Court Of Himachal Pradesh · AIR 1971 HP 21

Civil Procedure Code, 1908 (CPC) — Section 9Punjab Tenancy Act, 1887 — Section 14
High Courts28 Apr 1971Dismissed

Gohada Vs Shri Dutt

High Court Of Himachal Pradesh · AIR 1971 HP 23

Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 11(2)
High Courts20 Apr 1971Dismissed

Polbir Vs The State

High Court Of Himachal Pradesh · (1971) 1 ILR HP 13 Supp

Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 300, 302
High Courts08 Apr 1971Dismissed

Smt. Sodha Vs Mansha Ram

High Court Of Himachal Pradesh · AIR 1971 HP 27

Contract Act, 1872 — Section 11Evidence Act, 1872 — Section 115Hindu Marriage Act, 1955 — Section 11, 5
High Courts08 Apr 1971

State Vs Shiv Ram

High Court Of Himachal Pradesh · (1971) CriLJ 1017

Criminal Procedure Code, 1898 (CrPC) — Section 226Penal Code, 1860 (IPC) — Section 302, 304
High Courts31 Mar 1971Allowed

Gurpal Singh and Another Vs Ramswaroop

High Court Of Himachal Pradesh · AIR 1972 HP 99

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 85
High Courts29 Mar 1971Dismissed

Roop Singh Vs Nirmoo

High Court Of Himachal Pradesh · AIR 1971 HP 24

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts29 Mar 1971Dismissed

Dharam Pal Vs The State

High Court Of Himachal Pradesh · AIR 1971 HP 17 : (1971) CriLJ 1750

Criminal Procedure Code, 1898 (CrPC) — Section 367Evidence Act, 1872 — Section 118, 133, 5
High Courts10 Mar 1971Dismissed

Moti Vs Roshan and Others

High Court Of Himachal Pradesh · AIR 1971 HP 5

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Limitation Act, 1963 — Article 64State of Himachal Pradesh Act, 1970 — Section 23 , 25