High Courts10 Jul 1964Dismissed
Smt. Shushila Devi Vs Dhani Ram and Another
High Court Of Himachal Pradesh · AIR 1965 HP 12
Hindu Marriage Act, 1955 — Section 24, 28
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1964
30 judgments · page 2 of 2
High Courts02 Jul 1964Partly Allowed
The Collector Vs Daulat Ram and Another
High Court Of Himachal Pradesh · AIR 1965 HP 7
Civil Procedure Code, 1908 (CPC) — Section 11Land Acquisition Act, 1894 — Section 18, 23(1), 54
High Courts20 Jun 1964Dismissed
Krishan Dev Vs Smt. Ram Piari
High Court Of Himachal Pradesh · AIR 1964 HP 34
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 115
High Courts10 Jun 1964
Joban Dass and Others Vs Shibu
High Court Of Himachal Pradesh · AIR 1964 HP 30 : (1964) CriLJ 295
Criminal Procedure Code, 1898 (CrPC) — Section 423, 439, 522, 522(3)Penal Code, 1860 (IPC) — Section 447
High Courts30 May 1964Dismissed
Union of India (UOI) Vs Amar Chand and Another
High Court Of Himachal Pradesh · AIR 1965 HP 11 : (1965) CriLJ 169
Criminal Procedure Code, 1898 (CrPC) — Section 403Motor Vehicles Act, 1988 — Section 112, 3Penal Code, 1860 (IPC) — Section 304A
High Courts27 May 1964
Sham Singh Vs State
High Court Of Himachal Pradesh · AIR 1965 HP 16 : (1965) CriLJ 442
Criminal Procedure Code, 1898 (CrPC) — Section 344, 526, 526(8)
High Courts19 May 1964Dismissed
Major Punnu Ram Vs The State
High Court Of Himachal Pradesh · AIR 1964 HP 29
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts28 Mar 1964Dismissed
The Land Acquisition Collector Vs Smt. Parvati Devi
High Court Of Himachal Pradesh · AIR 1964 HP 32
Land Acquisition Act, 1894 — Section 18, 25, 54, 9, 9(2)
High Courts11 Mar 1964Dismissed
Roshan Lal Vs Union of India (UOI)
High Court Of Himachal Pradesh · AIR 1965 HP 1 : (1965) CriLJ 35
Criminal Procedure Code, 1898 (CrPC) — Section 423Evidence Act, 1872 — Section 24, 30
High Courts22 Feb 1964Dismissed
Chunilal Vs The Union of India (UOI)
High Court Of Himachal Pradesh · AIR 1964 HP 27 : (1964) CriLJ 293
Evidence Act, 1872 — Section 114, 27Penal Code, 1860 (IPC) — Section 411