High Courts05 Jan 1962Allowed
Paras Ram Vs Hem Raj and Others
High Court Of Himachal Pradesh · AIR 1962 HP 32
Civil Procedure Code, 1908 (CPC) — Section 2(2), 47, 96Himachal Pradesh Debt Reduction Act, 1953 — Section 14, 7, 8
COURT ARCHIVE
21 judgments · page 2 of 2
High Court Of Himachal Pradesh · AIR 1962 HP 32